← All Benches
ITAT Chennai Bench
24,548 judgments
THEJO ENGINEERING LTD,CHENNAI vs ACIT CORPORATE CIRCLE 3(4), CHENNAI
ITA 2292/CHNY/2017[2014-15]Status: Disposed3/8/2018AY 2014-15
A.NARESH CHAND,TIRUVANNAMALAI vs ACIT CENTRAL CIRCLE IV(2), CHENNAI
ITA 1372/CHNY/2019[2005-06]Status: Disposed2/8/2018AY 2005-06
ACIT NON CORPORATE CIRCLE 10(1), CHENNAI vs SMT PRABHA PARAKH, CHENNAI
ITA 655/CHNY/2018[2009-10]Status: Disposed2/8/2018AY 2009-10
SMT. PRABHA PARAKH,CHENNAI vs DCIT NON CORP CIRCLE 10 (1), CHENNAI
ITA 517/CHNY/2018[2013-14]Status: Disposed2/8/2018AY 2013-14
SMT. PRABHA PARAKH,CHENNAI vs DCIT NON CORP CIRCLE 10 (1), CHENNAI
ITA 516/CHNY/2018[2009-10]Status: Disposed2/8/2018AY 2009-10
DCIT, CHENNAI vs ANI CONSTRUCTIONS P LTD., CHENNAI
ITA 775/CHNY/2017[2008-09]Status: Disposed2/8/2018AY 2008-09
AYYANNAN CHAKKARAVARTHY,CHENNAI vs ITO INTERNATIONAL TAXATION 1(1), CHENNAI
ITA 2409/CHNY/2017[2014-15]Status: Disposed2/8/2018AY 2014-15
A.NARESH CHAND,TIRUVANNAMALAI vs ACIT CENTRAL CIRCLE IV(2), CHENNAI
ITA 1371/CHNY/2019[2004-05]Status: Disposed2/8/2018AY 2004-05
A.NARESH CHAND,TIRUVANNAMALAI vs ACIT CENTRAL CIRCLE IV(2), CHENNAI
ITA 1370/CHNY/2019[2003-04]Status: Disposed2/8/2018AY 2003-04
PANASONIC CORPORATION,HARYANA vs DCIT, CHENNAI
ITA 1483/CHNY/2017[2013-14]Status: Disposed2/8/2018AY 2013-14
DCIT CORPORATE CIRCLE 1 (2), CHENNAI vs M/S BHARTI AIRTEL LTD (FORMERLY KNOWN AS BHARTI CELLULAR LTD), CHENNAI
ITA 756/CHNY/2018[2002-03]Status: Disposed1/8/2018AY 2002-03
DCIT CORPORATE CIRCLE 1 (2), CHENNAI vs M/S BHARTI AIRTEL LTD 9FORMERLY KNOWN AS BHARTI CELLULAR LTD), CHENNAI
ITA 755/CHNY/2018[2000-01]Status: Disposed1/8/2018AY 2000-01
SHRI. ARUMUGAN BIRAGALATHAN,CHENNAI vs ITO NON CORPORATE WARD 19(2), CHENNAI
ITA 753/CHNY/2018[2014-15]Status: Disposed1/8/2018AY 2014-15
HIGGINBOTHAMS PVT LTD.,CHENNAI vs ACIT SALARY CIRCLE 2, CHENNAI
ITA 727/CHNY/2018[2011-12]Status: Disposed1/8/2018AY 2011-12
DCIT CORPORATE CIRCLE 2(1), CHENNAI vs FITNESS ONE GROUP INDIA LTD., CHENNAI
ITA 711/CHNY/2018[2013-14]Status: Disposed1/8/2018AY 2013-14
M/S MAHAVEER BULLION PVT LTD,VELLORE vs ACIT CIRCLE 1, VELLORE
ITA 703/CHNY/2018[2014-15]Status: Disposed1/8/2018AY 2014-15
PRAVEEN KUMAR (HUF),CHENNAI vs ITO NON CORP WARD 5 (4), CHENNAI
ITA 702/CHNY/2018[2014-15]Status: Disposed1/8/2018AY 2014-15
MR. RAMESH KUMAR PRAVEEN KUMAR JAIN,CHENNAI vs ITO NON CORPORATE WARD 5 (4), CHENNAI
ITA 701/CHNY/2018[2014-15]Status: Disposed1/8/2018AY 2014-15
AMBATTUR INFRA DEVELOPERS,CHENNAI vs ACIT NON CORPORATE CIRCLE 7(1), CHENNAI
ITA 689/CHNY/2018[2013-14]Status: Disposed1/8/2018AY 2013-14
LAKSHMAN BHANDARI,CHENNAI vs DCIT CORPORATE CIRCLE 5(2), CHENNAI
ITA 681/CHNY/2018[2014-15]Status: Disposed1/8/2018AY 2014-15