← All Benches
ITAT Chennai Bench
24,548 judgments
ERUDITUS EDUCATION PRIVATE LIMITED,CHENNAI vs ACIT (OSD) CORPORATE CIRCLE 2, CHENNAI
ITA 962/CHNY/2018[2014-15]Status: Disposed14/8/2018AY 2014-15
D.THANIGAVEL,CHENNAI vs ACIT NON CORPORATE CIRCLE 23(1), CHENNAI
ITA 3078/CHNY/2017[2013-14]Status: Disposed14/8/2018AY 2013-14
R.DAYANANDAN,CHENNAI vs ITO NON CORPORATE WARD 23(4), CHENNAI
ITA 3077/CHNY/2017[2013-14]Status: Disposed14/8/2018AY 2013-14
ACIT CENTRAL CIRCLE 2(4), CHENNAI vs M.V.MUTHURAMALINGAM, CHENNAI
ITA 3143/CHNY/2017[2006-07]Status: Disposed13/8/2018AY 2006-07
KAL AIRWAYS PRIVATE LTD.,CHENNAI vs ACIT CORPORATE CIRCLE 4(2), CHENNAI
ITA 2747/CHNY/2017[2013-14]Status: Disposed13/8/2018AY 2013-14
R.V. STEELS PVT. LTD,CHENNAI vs ACIT, CENTRAL CIRCLEII(3), CHENNAI
ITA 2201/CHNY/2017[2007-08]Status: Disposed13/8/2018AY 2007-08
DCIT CORPORATE CIRCLE 6(2), CHENNAI vs SIECHEM TECHNOLOGY PVT LTD., CHENNAI
ITA 1887/CHNY/2017[2012-13]Status: Disposed13/8/2018AY 2012-13
SIECHEM TECHNOLOGIES P. LTD.,CHENNAI vs DCIT CORPORATE CIRCLE 6(2), CHENNAI
ITA 1732/CHNY/2017[2012-13]Status: Disposed13/8/2018AY 2012-13
CHANDRAKALA RESORT HOTELS LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 1906/CHNY/2015[2005-2006]Status: Disposed13/8/2018AY 2005-2006
ACIT CENTRAL CIRCLE 2 (1), CHENNAI vs M/S MOHAN BREWERIES & DISTILLERIES LTD, CHENNAI
ITA 599/CHNY/2018[2006-07]Status: Disposed10/8/2018AY 2006-07
ACIT CENTRAL CIRCLE 2 (1), CHENNAI vs M/S MOHAN BREWERIES & DISTILLERIES LTD, CHENNAI
ITA 598/CHNY/2018[2005-06]Status: Disposed10/8/2018AY 2005-06
ASIA PACIFIC INTERNATIONAL,TIRUPUR vs DCIT CIRCLE 1, TIRUPUR
ITA 3110/CHNY/2017[2012-13]Status: Disposed10/8/2018AY 2012-13
POOVADAI JANARTHANAM DINESH,CHENNAI vs ITO NON CORPORATE WARD 11(3)(I/C), CHENNAI
ITA 2655/CHNY/2017[2013-14]Status: Disposed10/8/2018AY 2013-14
ACIT CENTRAL CIRCLE 2(2), CHENNAI vs SRI RENGA ENTERPRISES, TRICHY
ITA 3123/CHNY/2017[2012-13]Status: Disposed9/8/2018AY 2012-13
ACIT CENTRAL CIRCLE 2(2), CHENNAI vs SRI RENGA ENTERPRISES, TRICHY
ITA 3122/CHNY/2017[2011-12]Status: Disposed9/8/2018AY 2011-12
ACIT CENTRAL CIRCLE 2(2), CHENNAI vs SRI RENGA ENTERPRISES, TRICHY
ITA 3121/CHNY/2017[2008-09]Status: Disposed9/8/2018AY 2008-09
Y.UMA MAHESHWARI,CHENNAI vs ACIT NON CORPORATE CIRCLE 14, CHENNAI
ITA 677/CHNY/2018[2008-09]Status: Disposed9/8/2018AY 2008-09
KAILASH WINDFARMS,TIRUPUR vs INCOME TAX OFFICER WARD 1 (1), TIRUPUR
ITA 425/CHNY/2018[2014-15]Status: Disposed9/8/2018AY 2014-15
ITO, CHENNAI vs DSM SOFT PVT LTD., CHENNAI
ITA 503/CHNY/2017[2013-14]Status: Disposed9/8/2018AY 2013-14
ITO, CHENNAI vs DSM SOFT PVT LTD., CHENNAI
ITA 502/CHNY/2017[2012-13]Status: Disposed9/8/2018AY 2012-13
