← All Benches
ITAT Chennai Bench
24,667 judgments
COOPER BUSSMANN INDIA PRIVATE LIMITED,PONDICHERRY vs ACIT, PONDICHERRY
ITA 1563/CHNY/2014[2008-09]Status: Disposed1/11/2019AY 2008-09
COOPER BUSSMANN INDIA PRIVATE LIMITED,PONDICHERRY vs ACIT, PONDICHERRY
ITA 1559/CHNY/2014[2001-02]Status: Disposed1/11/2019AY 2001-02
EVERADY TEXTILE WIND FARM PT LTD,TIURPUR vs ITO, WARD 1(2), TIRUPUR
ITA 816/CHNY/2019[2014-15]Status: Disposed31/10/2019AY 2014-15
CHERAN TEXTILE WIND FARM PVT LTD,TIRUPUR vs ITO, WARD 1(2), TIRUPUR
ITA 815/CHNY/2019[2014-15]Status: Disposed31/10/2019AY 2014-15
DCIT, CORP CIR-6(1), CHENNAI vs SHRIRAM CAPITAL LTD, CHENNAI
ITA 2010/CHNY/2019[2016-17]Status: Disposed31/10/2019AY 2016-17
SRINIVASA REDDY RAJASEKAR,CHENNAI vs ITO NON CORPORATE WARD 10(5), CHENNAI
ITA 1132/CHNY/2019[2014-15]Status: Disposed31/10/2019AY 2014-15
SARAF HOUSING DEVELOPMENT PVT LTD.,CHENNAI vs DCIT CORPORATE WARD 6(1), CHENNAI
ITA 1128/CHNY/2019[2013-14]Status: Disposed31/10/2019AY 2013-14
ACIT CENTRAL CIRCLE 3(3), CHENNAI vs S.KAVITHA, PONDICHERRY
ITA 3016/CHNY/2018[2015-16]Status: Disposed31/10/2019AY 2015-16
FOR SVL LIMITED,CHENNAI vs ITO CORPORATE WARD 6(3), CHENNAI
ITA 3096/CHNY/2017[2014-15]Status: Disposed31/10/2019AY 2014-15
FOR SVL LIMITED,CHENNAI vs ITO CORPORATE WARD 6(3), CHENNAI
ITA 3095/CHNY/2017[2013-14]Status: Disposed31/10/2019AY 2013-14
DCIT CORPORATE CIRCLE 6(2), CHENNAI vs SHRIRAM VENTURE LTD., CHENNAI
ITA 3060/CHNY/2017[2014-15]Status: Disposed31/10/2019AY 2014-15
DCIT CORPORATE CIRCLE 6(2), CHENNAI vs SHRIRAM VENTURE LTD., CHENNAI
ITA 3059/CHNY/2017[2013-14]Status: Disposed31/10/2019AY 2013-14
DASSAULT SYSTEMES SIMULIA PVT LTD.,CHENNAI vs DCIT (OSD) CORPORATE RANGE 1, CHENNAI
ITA 2706/CHNY/2018[2014-15]Status: Disposed29/10/2019AY 2014-15
INDIA PISTONS LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 3304/CHNY/2016[2012-13]Status: Disposed29/10/2019AY 2012-13
R.M.KISHORE,CHENNAI vs JCIT NON CORPORATE RANGE 7, CHENNAI
ITA 374/CHNY/2019[2014-15]Status: Disposed24/10/2019AY 2014-15
FOMRA & CO.,CHENNAI vs ITO NON CORPORATE WARD-6(3), CHENNAI
ITA 1648/CHNY/2019[2014-15]Status: Disposed24/10/2019AY 2014-15
SHRI RAMPRASAD GURUNATHAN,CHENNAI vs ITO, INTERNATIONAL TAXATION, WARD - I (1), CHENNAI
ITA 1342/CHNY/2019[2015-16]Status: Disposed24/10/2019AY 2015-16
DCIT, CENTRAL CIRCLE 2(4), CHENNAI vs SWAMINATHAN ENTERPRISES P LTD, KANCHEEPURAM
ITA 3381/CHNY/2018[2015-1-6]Status: Disposed24/10/2019
ACIT NON CORPORATE CIRCLE 4, COIMBATORE vs SRI BALAJI REAL ESTATES, POLLACHI
ITA 3148/CHNY/2018[2012-13]Status: Disposed24/10/2019AY 2012-13
ACIT NON CORPORATE CIRCLE 4, COIMBATORE vs SRI BALAJI REAL ESTATES, POLLACHI
ITA 2545/CHNY/2018[2012-13]Status: Disposed24/10/2019AY 2012-13