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ITAT Chennai Bench

24,667 judgments

P C UDAYAKUMAR,CHENNAI vs ITO, WARD 2(I/C), CHENNAI

ITA 653/CHNY/2019[2012-13]Status: Disposed11/11/2019AY 2012-13

DCIT NON CORPORATE CIRCLE 1, CHENNAI vs MUTHU DANIEL RAJAN, CHENNAI

ITA 1633/CHNY/2019[2014-15]Status: Disposed11/11/2019AY 2014-15

ITO WARD 2(3), SALEM vs KANDASAMY CHETTIYANNAN, SALEM

ITA 1073/CHNY/2019[2010-11]Status: Disposed11/11/2019AY 2010-11

ACIT NON CORPORTE CIRCLE 14, CHENNAI vs SHRI. SULUR SUBRAMANIAM VANANAMUDI, CHENNAI

ITA 817/CHNY/2018[2013-14]Status: Disposed11/11/2019AY 2013-14

TAMILNADU POLLUTION CONTROL BOARD,CHENNAI vs DCIT (EXEMPTIONS), CHENNAI

ITA 742/CHNY/2018[2012-13]Status: Disposed11/11/2019AY 2012-13

TAMILNADU POLLUTION CONTROL BOARD,CHENNAI vs DCIT (EXEMPTIONS), CHENNAI

ITA 741/CHNY/2018[2011-12]Status: Disposed11/11/2019AY 2011-12

TAMILNADU POLLUTION CONTROL BOARD,CHENNAI vs DCIT (EXEMPTIONS), CHENNAI

ITA 740/CHNY/2018[2011-12]Status: Disposed11/11/2019AY 2011-12

TAMILNADU POLLUTION CONTROL BOARD,CHENNAI vs DCIT (EXEMPTIONS), CHENNAI

ITA 739/CHNY/2018[2010-11]Status: Disposed11/11/2019AY 2010-11

TAMILNADU POLLUTION CONTROL BOARD,CHENNAI vs DCIT (EXEMPTIONS), CHENNAI

ITA 738/CHNY/2018[2009-10]Status: Disposed11/11/2019AY 2009-10

ACIT, NON CORPORATE CIRCLE, CHENNAI vs L GOVINDASAMY, CHENNAI

ITA 227/CHNY/2018[2012-13]Status: Disposed11/11/2019AY 2012-13

ACIT NON CORPORATE CIRCLE 20(1), CHENNAI vs SHRI BALAJI COMMUNICATIONS, CHENNAI

ITA 2073/CHNY/2018[2008-09]Status: Disposed11/11/2019AY 2008-09

ACIT NON CORPORATE CIRCLE 20(1), CHENNAI vs RAJKUMAR SETHUPATHY, CHENNAI

ITA 1407/CHNY/2018[2009-10]Status: Disposed11/11/2019AY 2009-10

DCIT CIRCLE 1, NAMAKKAL vs PKPN SPINNING MILLS PVT LTD., NAMAKKAL

ITA 1168/CHNY/2018[2012-13]Status: Disposed11/11/2019AY 2012-13

DCIT, UDUMALPET vs AMARAVATHI SRI VENKATESA PAPER MILLS LTD., TIRUPPUR

ITA 420/CHNY/2016[2011-12]Status: Disposed11/11/2019AY 2011-12

ACIT CORPORATE CIRCLE 5(2), CHENNAI vs RUPA HOLDINGS PVT. LTD., CHENNAI

ITA 994/CHNY/2019[2015-16]Status: Disposed8/11/2019AY 2015-16

MRS. RAJYASHREE SHYAM,CHENNAI vs ACIT, CORPORATE CIRCLE - 18 (1), CHENNAI

ITA 2114/CHNY/2019[2016-17]Status: Disposed8/11/2019AY 2016-17

SHARON SOLUTIONS LTD.,CHENNAI vs DCIT COMPANY CIRCLE-6(2), CHENNAI

ITA 1894/CHNY/2019[2012-13]Status: Disposed8/11/2019AY 2012-13

BASHEER SALEEM AHAMED,CHENNAI vs ITO NON CORPORATE WARD 8(1), CHENNAI

ITA 1500/CHNY/2019[2015-16]Status: Disposed8/11/2019AY 2015-16

BASHEER SALEEM AHAMED,CHENNAI vs ITO NON CORPORATE WARD 8(1), CHENNAI

ITA 1499/CHNY/2019[2015-16]Status: Disposed8/11/2019AY 2015-16

BYD INDIA PRIVATE LIMITED,CHENNAI vs ACIT CORPORATE CIRCLE 1(2), CHENNAI

ITA 1373/CHNY/2019[2012-13]Status: Disposed8/11/2019AY 2012-13