Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
BASHEER SALEEM AHAMED,CHENNAI vs ITO NON CORPORATE WARD 8(1), CHENNAI | BharatTax
Home
/
BASHEER SALEEM AHAMED,CHENNAI vs. ITO NON CORPORATE WARD 8(1), CHENNAI
BASHEER SALEEM AHAMED,CHENNAI vs. ITO NON CORPORATE WARD 8(1), CHENNAI
Bookmark
Report Error
PDF
ITA 1500/CHNY/2019
Status: Disposed
ITAT Chennai
08 November 2019
AY 2015-16
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead