← All Benches
ITAT Chennai Bench
24,667 judgments
SARAVANAN KOMALA VALLI,CHENNAI vs ITO, NCW - 11 (3), CHENNAI
ITA 2692/CHNY/2019[2011-12]Status: Disposed27/11/2019AY 2011-12
LAKSHMANAN TAMILMANI,ANDHRA PRADESH vs ITO, WARD-I, DHARMAPURI
ITA 2371/CHNY/2019[2011-12]Status: Disposed27/11/2019AY 2011-12
JCIT (OSD), CORPORATE CIRCLE 2(2), CHENNAI vs INDIA PISTON LTD., CHENNAI
ITA 1754/CHNY/2019[2009-10]Status: Disposed27/11/2019AY 2009-10
JCIT (OSD), CORPORATE CIRCLE 2(2), CHENNAI vs INDIA PISTON LTD., CHENNAI
ITA 1753/CHNY/2019[2013-14]Status: Disposed27/11/2019AY 2013-14
JOHN SAMVEL RAJASINGH,CHENNAI vs ACIT, NCC - 13 (1), CHENNAI
ITA 1752/CHNY/2019[2013-14]Status: Disposed27/11/2019AY 2013-14
SARANYA TEXTILES,COIMBATORE vs ACIT NON CORPORATE CIRCLE-2, COIMBATORE
ITA 1294/CHNY/2019[2015-16]Status: Disposed27/11/2019AY 2015-16
S.A.THOOYAMANI,COIMBATORE vs DCIT CENTRAL CIRCLE-1, COIMBATORE
ITA 1287/CHNY/2019[2007-08]Status: Disposed27/11/2019AY 2007-08
S.A.THOOYAMANI,COIMBATORE vs DCIT CENTRAL CIRCLE-1, COIMBATORE
ITA 1286/CHNY/2019[2016-07]Status: Disposed27/11/2019AY 2016-07
S.A.THOOYAMANI,COIMBATORE vs DCIT CENTRAL CIRCLE-1, COIMBATORE
ITA 1285/CHNY/2019[2005-06]Status: Disposed27/11/2019AY 2005-06
S.A.THOOYAMANI,COIMBATORE vs DCIT CENTRAL CIRCLE-1, COIMBATORE
ITA 1284/CHNY/2019[2004-05]Status: Disposed27/11/2019AY 2004-05
S.A.THOOYAMANI,COIMBATORE vs DCIT CENTRAL CIRCLE-1, COIMBATORE
ITA 1283/CHNY/2019[2003-04]Status: Disposed27/11/2019AY 2003-04
PENTIAR SANMAR LIMITED,CHENNAI vs DCIT COMPANY CIRCLE III(2), CHENNAI
ITA 2680/CHNY/2017[2006-07]Status: Disposed27/11/2019AY 2006-07
ITO, TIRUPPUR vs SHRI A.C. MOHAN, TIRUPPUR
ITA 3190/CHNY/2016[2013-14]Status: Disposed27/11/2019AY 2013-14
S & P FOUNDATIONS PVT. LTD.,CHENNAI vs ACIT, CHENNAI
ITA 382/CHNY/2013[2007-08]Status: Disposed27/11/2019AY 2007-08
ACIT, CHENNAI vs M/S. S & P FOUNDATION P. LTD., CHENNAI
ITA 2085/CHNY/2013[2007-08]Status: Disposed27/11/2019AY 2007-08
ANNIRUTHA RAGHAVEER,CHENNAI vs ITO, NON CORP WARD 1(1), CHENNAI
ITA 566/CHNY/2019[2014-15]Status: Disposed26/11/2019AY 2014-15
M.A.VENKAT,CHENNAI vs ITO NO CORPORATE WARD-8(1), CHENNAI
ITA 2529/CHNY/2019[2010-11]Status: Disposed26/11/2019AY 2010-11
CHANDRA MOULI CHOWDARY (HUF),CHENNAI vs ACIT, NCC - 7 (1), CHENNAI
ITA 2337/CHNY/2019[2016-17]Status: Disposed26/11/2019AY 2016-17
UNIPRES INDIA PVT. LTD.,KANCHEEPURAM vs ITO, CORPORATE WARD - 3 (2), CHENNAI
ITA 1851/CHNY/2019[2014-15]Status: Disposed26/11/2019AY 2014-15
M.RAMAMURTHY,HOSUR vs DCIT CENTRAL CIRCLE 1, COIMBATORE
ITA 1705/CHNY/2019[2008-09]Status: Disposed26/11/2019AY 2008-09