← All Benches
ITAT Chennai Bench
24,667 judgments
SCHAWK INDIA PRIVATE LTD,CHENNAI vs DCIT, CORPORATE CIRCLE 6(1), CHENNAI
ITA 101/CHNY/2018[2013-14]Status: Disposed29/11/2019AY 2013-14
SCHAWK INDIA PRIVATE LTD,CHENNAI vs DCIT, CORPORATE CIRCLE 6(1), CHENNAI
ITA 100/CHNY/2018[2012-13]Status: Disposed29/11/2019AY 2012-13
K.U.SODALAMUTHU AND CO (P) LTD.,CHENNAI vs ITO, COIMBATORE
ITA 2355/CHNY/2015[2012-13]Status: Disposed29/11/2019AY 2012-13
THIAGARAJAR MILLS (P) LIMITED,MADURAI vs JCT, MADURAI
ITA 1204/CHNY/2015[2011-12]Status: Disposed29/11/2019AY 2011-12
THIAGARAJAR MILLS (P) LIMITED,MADURAI vs JCT, MADURAI
ITA 1203/CHNY/2015[2010-11]Status: Disposed29/11/2019AY 2010-11
THIAGARAJAR MILLS (P) LIMITED,MADURAI vs JCT, MADURAI
ITA 1202/CHNY/2015[2009-10]Status: Disposed29/11/2019AY 2009-10
DCIT, EXEMPTIONS, CHENNAI vs SRI RENGAMBAL EDUCATIONAL TRUST, THIRUVANNAMALAI
ITA 394/CHNY/2019[2011-12]Status: Disposed29/11/2019AY 2011-12
DCIT CORPORATE CIRCLE-3(1), CHENNAI vs TEXX ONE P.LTD, CHENNAI
ITA 2641/CHNY/2019[2014-15]Status: Disposed28/11/2019AY 2014-15
MADRAS SECURITY PRINTERS (P) LTD.,CHENNAI vs ACIT, CHENNAI
ITA 2584/CHNY/2019[2016-17]Status: Disposed28/11/2019AY 2016-17
DR VENKATRAMANI SUMANTRAN,CHENNAI vs ACIT, NON CORP CIR 15, CHENNAI
ITA 251/CHNY/2019[2014-15]Status: Disposed28/11/2019AY 2014-15
GEBRIAL DE PRASAD,CHENNAI vs ITO, NON CORP WARD-23(4), CHENNAI
ITA 239/CHNY/2019[2010-11]Status: Disposed28/11/2019AY 2010-11
TARA AUTO FINANACE P LTD,CHENNAI vs ITO CORPORATE WARD-3(1), CHENNAI
ITA 2094/CHNY/2019[2013-14]Status: Disposed28/11/2019AY 2013-14
NELSUN PAPER MILL LIMITED,CHENNAI vs ITO CORPORATE WARD 4(4), CHENNAI
ITA 1712/CHNY/2019[2015-16]Status: Disposed28/11/2019AY 2015-16
NELSUN PAPER MILL LIMITED,CHENNAI vs ITO CORPORATE WARD 4(4), CHENNAI
ITA 1711/CHNY/2019[2014-15]Status: Disposed28/11/2019AY 2014-15
SOUTHERN GROUP INDUSTRIES P LTD.,CHENNAI vs ITO, CORP WARD -6(3), CHENNAI
ITA 150/CHNY/2019[2013-14]Status: Disposed28/11/2019AY 2013-14
DCIT CORPORATE CIRCLE 4(2), CHENNAI vs KGS NELSUN PAPER MILL LTD., CHENNAI
ITA 1420/CHNY/2019[2015-16]Status: Disposed28/11/2019AY 2015-16
DCIT, CHENNAI vs M/S. I.P. RINGS LTD., CHENNAI
ITA 3538/CHNY/2018[2012-13]Status: Disposed28/11/2019AY 2012-13
I P RINGS LTD,KANCHEEPURAM vs DCIT, CORP CIT-2(2), CHENNAI
ITA 3500/CHNY/2018[2012-13]Status: Disposed28/11/2019AY 2012-13
VIMAL KUMAR KUMARASWAMY,CHENNAI vs ITO WARD 1, KANCHEEPURAM
ITA 2858/CHNY/2018[2009-10]Status: Disposed28/11/2019AY 2009-10
DEEPAK N.JAIN,CHENNAI vs ITO NON CORPORATE WARD 4(3), CHENNAI
ITA 2613/CHNY/2018[2015-16]Status: Disposed28/11/2019AY 2015-16