← All Benches
ITAT Chennai Bench
24,667 judgments
ACIT NON CORPORATE CIRCLE 10(1), CHENNAI vs METRO TUNNELLING CHENNAI L & T SUCG JV, CHENNAI
ITA 2969/CHNY/2018[2012-13]Status: Disposed6/1/2020AY 2012-13
ACIT CENTRAL CIRCLE 3(1), CHENNAI vs PN POWER GENERATING COMPANY P LTD., CHENNAI
ITA 1631/CHNY/2017[2011-12]Status: Disposed6/1/2020AY 2011-12
DCIT, CIRCLE-1, SALEM vs THE SALEM DISTRICT CENTRAL CO-OPERATIVE BANK LTD, SALEM
ITA 918/CHNY/2019[2008-09]Status: Disposed3/1/2020AY 2008-09
BAUER L&T GEO,JV,CHENNAI vs ACIT NON CORPORATE CIRCLE-8(1), CHENNAI
ITA 2514/CHNY/2019[2016-17]Status: Disposed3/1/2020AY 2016-17
ACIT CORPORATE CIRCLE 2(2), CHENNAI vs INTELLECT DESIGN ARENA LTD., CHENNAI
ITA 1478/CHNY/2019[2014-15]Status: Disposed3/1/2020AY 2014-15
ACIT CORORATE CIRCLE 2(2), CHENNAI vs INTELLECT DESIGN ARENA LTD, CHENNAI
ITA 1477/CHNY/2019[2013-14]Status: Disposed3/1/2020AY 2013-14
MAHINDRA WORLD CITY DEVELOPERS LTD.,CHENNAI vs ACIT, CHENNAI
ITA 142/CHNY/2019[2014-15]Status: Disposed3/1/2020AY 2014-15
MAHINDRA WORLD CITY DEVELOPERS LTD.,CHENNAI vs ACIT, CHENNAI
ITA 141/CHNY/2019[2013-14]Status: Disposed3/1/2020AY 2013-14
ACIT CORPORATE CIRCLE 3(2), CHENNAI vs V.M.AVIATION PVT. LTD., CHENNAI
ITA 1987/CHNY/2018[2013-14]Status: Disposed3/1/2020AY 2013-14
DCIT CORPORATE CIRCLE 2(1), CHENNAI vs GEM SPINNERS, CHENNAI
ITA 2708/CHNY/2017[2003-04]Status: Disposed3/1/2020AY 2003-04
GEM SPINNERS INDIA LIMITED,CHENNAI vs ACIT CORPORATE CIRCLE 2(2), CHENNAI
ITA 2620/CHNY/2017[2003-04]Status: Disposed3/1/2020AY 2003-04
MR. EBRAHIMKHAN ZAINULABUDEEN,CHENNAI vs ITO, NON CORPORATE WARD 8(1), CHENNAI
ITA 291/CHNY/2019[2015-16]Status: Disposed2/1/2020AY 2015-16
SMT. SUDHA EASHWAR,CHENNAI vs ITO, NCW - 14 (3), CHENNAI
ITA 2342/CHNY/2019[2014-15]Status: Disposed2/1/2020AY 2014-15
ITO, NCW - 6 (2), CHENNAI vs SMT. SHAMEEMBE, CHENNAI
ITA 2230/CHNY/2019[2012-13]Status: Disposed2/1/2020AY 2012-13
KRISHNAGIRI WALAJAHPET TOLLWAY LTD,CHENNAI vs DCIT, CORP CIR-4(1), CHENNAI
ITA 173/CHNY/2019[2012-13]Status: Disposed2/1/2020AY 2012-13
SRI MUTHUKUMARAN EDUCATIONAL TRUST,CHENNAI vs ACIT CENTRAL CIRCLE 2(1), CHENNAI
ITA 1501/CHNY/2019[2010-11]Status: Disposed2/1/2020AY 2010-11
RAVI PRABHAKAR,CHENNAI vs ITO NON CORPORATE WARD 15(3), CHENNAI
ITA 1153/CHNY/2019[2013-14]Status: Disposed2/1/2020AY 2013-14
DCIT, CHENNAI vs SUNDARAM ASSET MANAGEMENT CO. LTD., CHENNAI
ITA 354/CHNY/2018[2005-06]Status: Disposed2/1/2020AY 2005-06
SUNDARAM ASSET MANAGEMENT COMPANY LIMITED,CHENNAI vs DCIT, LTU-1, CHENNAI
ITA 338/CHNY/2018[2005-06]Status: Disposed2/1/2020AY 2005-06
ACIT CORPORATE CIRCLE 2, COIMBATORE vs ELGI ELECTRIC & INDUSTRIES LTD., COIMBATORE
ITA 2116/CHNY/2018[2008-09]Status: Disposed2/1/2020AY 2008-09
