← All Benches
ITAT Chennai Bench
24,667 judgments
FINANCIAL SOFTWARE & SYSTEMES PVT. LTD.,CHENNAI vs DCIT CORPORATE CIRCLE 2(1), CHENNAI
ITA 2126/CHNY/2019[2015-16]Status: Disposed17/3/2020AY 2015-16
MODEM ENTERPRISES,POLLACHI vs ITO, WARD-2, POLLACHI
ITA 198/CHNY/2019[2012-13]Status: Disposed17/3/2020AY 2012-13
DISHNET WIRELESS LIMITED,CHENNAI vs ITO COMPANY CIRCLE 1(4), CHENNAI
ITA 1282/CHNY/2019[2014-15]Status: Disposed17/3/2020AY 2014-15
DISHNET WIRELESS LIMITED,CHENNAI vs ITO COMPANY CIRCLE 1(4), CHENNAI
ITA 1281/CHNY/2019[2013-14]Status: Disposed17/3/2020AY 2013-14
DISHNET WIRELESS LIMITED,CHENNAI vs ITO COMPANY CIRCLE 1(4), CHENNAI
ITA 1280/CHNY/2019[2012-13]Status: Disposed17/3/2020AY 2012-13
DISHNET WIRELESS LIMITED,CHENNAI vs ITO COMPANY CIRCLE 1(4), CHENNAI
ITA 1279/CHNY/2019[2011-12]Status: Disposed17/3/2020AY 2011-12
DISHNET WIRELESS LIMITED,CHENNAI vs ITO COMPANY CIRCLE 1(4), CHENNAI
ITA 1278/CHNY/2019[2006-07]Status: Disposed17/3/2020AY 2006-07
DISHNET WIRELESS LIMITED,CHENNAI vs ITO COMPANY CIRCLE 1(4), CHENNAI
ITA 1277/CHNY/2019[2005-06]Status: Disposed17/3/2020AY 2005-06
GOBINDRAM HATHIRAMANI CHANDRU,CHENNAI vs ITO INTERNATIONAL TAXATION WARD 1(1), CHENNAI
ITA 956/CHNY/2018[2012-13]Status: Disposed17/3/2020AY 2012-13
A.V.THOMAS LEATHER & ALLIED PRODUCTS PRIVATE LIMITED,CHENNAI vs DCIT CORPORATE RANGE 1(1), CHENNAI
ITA 2527/CHNY/2018[2013-14]Status: Disposed17/3/2020AY 2013-14
JAYANTHA FOUNDATIONS (P) LIMITED,CHENNAI vs DCIT CORPORATE CIRCLE 2 (2), CHENNAI
ITA 1581/CHNY/2018[2012-13]Status: Disposed17/3/2020AY 2012-13
A.V.THOMAS LEATHER & ALLIED PRODUCTS PRIVATE LIMITED,CHENNAI vs DCIT CORPORATE CIRCLE 1(1), CHENNAI
ITA 1222/CHNY/2018[2014-15]Status: Disposed17/3/2020AY 2014-15
BIOMED HITECH INDUSTRIES LIMITED,CHENNAI vs ACIT CORPORATE CIRCLE 1(2), CHENNAI
ITA 1039/CHNY/2018[2007-08]Status: Disposed17/3/2020AY 2007-08
ACIT, CHENNAI vs DEVIKA RAJARAM, CHENNAI
ITA 961/CHNY/2016[2007-08]Status: Disposed17/3/2020AY 2007-08
OPTI PRODUCTS PVT. LTD.,CHENNAI vs ITO, CHENNAI
ITA 330/CHNY/2019[2011-12]Status: Disposed13/3/2020AY 2011-12
ITO CORPORATE WARD 4(1), CHENNAI vs MALAR ENERGY & INFRASTRUCTURE PVT LTD., CHENNAI
ITA 1417/CHNY/2019[2013-14]Status: Disposed13/3/2020AY 2013-14
RAJKHAM BUILDERS PVT LTD,CHENNAI vs ITO, CORP WARD -5(4), CHENNAI
ITA 1147/CHNY/2019[2015-16]Status: Disposed13/3/2020AY 2015-16
ACIT CENTRAL CIRCLE 2(1), CHENNAI vs ARVINDA NANDAGOPAL, CHENNAI
ITA 1470/CHNY/2018[2013-14]Status: Disposed13/3/2020AY 2013-14
ACIT CENTRAL CIRCLE 2(1), CHENNAI vs ARVINDA NANDAGOPAL, CHENNAI
ITA 1469/CHNY/2018[2012-13]Status: Disposed13/3/2020AY 2012-13
ACIT CENTRAL CIRCLE 2(1), CHENNAI vs ARVINDA NANDAGOPAL, CHENNAI
ITA 1468/CHNY/2018[2011-12]Status: Disposed13/3/2020AY 2011-12
