← All Benches
ITAT Chennai Bench
24,667 judgments
M/S W S INDUSTRIES (INDIA) LTD,CHENNAI vs ACIT CPC, TDS, GHAZIABAD
ITA 2937/CHNY/2019[2014-15 (Q2-26Q)]Status: Disposed13/5/2020
M/S W S INDUSTRIES (INDIA) LTD,CHENNAI vs ACIT CPC, TDS, GHAZIABAD
ITA 2936/CHNY/2019[2014-15 (Q4-24Q)]Status: Disposed13/5/2020
M/S W S INDUSTRIES (INDIA) LTD,CHENNAI vs ACIT CPC, TDS, GHAZIABAD
ITA 2935/CHNY/2019[2014-15 (Q3-24Q)]Status: Disposed13/5/2020
DR.V.ANAND (HUF),COIMBATORE vs DCIT NON CORPORATE CIRCLE 1, COIMBATORE
ITA 2222/CHNY/2018[2014-15]Status: Disposed13/5/2020AY 2014-15
DR.V.ANAND (HUF),COIMBATORE vs DCIT NON CORPORATE CIRCLE 1, COIMBATORE
ITA 2221/CHNY/2018[2013-14]Status: Disposed13/5/2020AY 2013-14
SHRI N. BALAKRISHNAN,CHENNAI vs ACIT, NON CORPORATE CIRCLE 1(1), CHENNAI
ITA 2209/CHNY/2017[2008-09]Status: Disposed8/5/2020AY 2008-09
PENTA MEDIA GRAPHICS LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1407/CHNY/2015[2009-10]Status: Disposed8/5/2020AY 2009-10
PENTA MEDIA GRAPHICS LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1406/CHNY/2015[2007-08]Status: Disposed8/5/2020AY 2007-08
ACIT, CIRLCE-1, NAMAKKAL vs M/S. APC DRILLING & CONSTRUCTION CO., NAMAKKAL
ITA 122/CHNY/2020[2012-13]Status: Disposed6/5/2020AY 2012-13
DCIT CENTRAL CIRCLE 2(2), CHENNAI vs N.SASIKALA, CHENNAI
ITA 2811/CHNY/2018[1994-95]Status: Disposed6/5/2020AY 1994-95
M/S. VAELS RB EDUCATION TRUST,CHENNAI vs CIT, EXEMPTION, CHENNAI
ITA 2755/CHNY/2019[2016-17]Status: Disposed21/4/2020AY 2016-17
SMT. VANDANA SURESH BHANDARI,CHENNAI vs ITO, NCW - 6 (4), CHENNAI
ITA 2854/CHNY/2019[2011-12]Status: Disposed19/3/2020AY 2011-12
SHRI RAGHUNATHAN RAMAKRISHNAN KRISHNAKUMAR,VELLORE vs ITO, WARD-2, VELLORE
ITA 2670/CHNY/2019[2011-12]Status: Disposed19/3/2020AY 2011-12
ACIT, NCC - 11 (1), CHENNAI vs M/S. CHAMPALAL SURENDRA SARDA (HUF), CHENNAI
ITA 78/CHNY/2020[2013-14]Status: Disposed18/3/2020AY 2013-14
R. JEGATHAMBAL,VIRUDHUNAGAR vs DCIT, MADURAI
ITA 3435/CHNY/2019[2011-12]Status: Disposed18/3/2020AY 2011-12
A.P.R.LEATHER EXPORTS,DINDIGUL vs ITO WARD I(1), DINDIGUL
ITA 2128/CHNY/2018[2008-09]Status: Disposed18/3/2020AY 2008-09
P VIDYA,MAYILADUTHURAI vs ITO, WARD-2, KUMBAKONAM
ITA 350/CHNY/2019[2012-13]Status: Disposed17/3/2020AY 2012-13
SHIVKUMAR LAKSHMAN,CHENNAI vs ITO, CHENNAI
ITA 3442/CHNY/2019[2010-11]Status: Disposed17/3/2020AY 2010-11
ACIT, CC-1(2), CHENNAI vs M/S. BHAVISH PRINT SOLUTIONS PVT. LTD., CHENNAI
ITA 2831/CHNY/2019[2015-16]Status: Disposed17/3/2020AY 2015-16
FINANCIAL SOFTWARE & SYSTEMES PVT. LTD.,CHENNAI vs DCIT CORPORATE CIRCLE 2(1), CHENNAI
ITA 2127/CHNY/2019[2016-17]Status: Disposed17/3/2020AY 2016-17