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ITAT Chennai Bench

24,513 judgments

FAST FORWARD LOGISTICS PRIVATE LIMITED ,CHENNAI vs THE INCOME TAX OFFICER, CHENNAI

ITTPA 10/CHNY/2025[2017-18]Status: Disposed21/7/2026AY 2017-18

ASSISTANT COMMISSIONER OF INCOME TAX,CORPORATE CIRCLE -1 (1), CHENNAI, CHENNAI vs FIH INDIA PRIVATE LIMITED, KANCHIPURAM

ITTPA 1/CHNY/2025[2007-08]Status: Disposed21/7/2026AY 2007-08

M/S. FIH INDIA PVT. LTD.,CHENNAI vs DCIT, COMPANY CIRCLE-2(1), CHENNAI

ITTPA 137/CHNY/2024[2007-08]Status: Disposed21/7/2026AY 2007-08

SRINIVASAN RAJARAMAN,KANCHIPURAM vs ACIT, CIRCLE-2(1), TRICHY

ITA 909/CHNY/2026[2015-16]Status: Disposed21/7/2026AY 2015-16

MR. VARUN SRINIVASAN,CHENNAI vs CIT(IT),, CHENNAI

ITA 885/CHNY/2026[2017-18]Status: Disposed21/7/2026AY 2017-18

ANBAZHAGAN RANGANATHAN,TIRUKKOYILUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CUDDALORE

ITA 874/CHNY/2026[2020-21]Status: Disposed21/7/2026AY 2020-21

NAGARAJAN THIYAGARAJAN GANESH,CHENNAI vs DCIT CC-3(1), CHENNAI

ITA 526/CHNY/2026[2020-21]Status: Disposed21/7/2026AY 2020-21

DEPUTY COMMISSIONER OF INCOME TAX, COIMBATORE vs ARUPUKOTTAI SBK GIRLS HIGHER SECONDARY SCHOOL MANAGING BOARD, ARUPUKOTTAI

ITA 521/CHNY/2026[2013-14]Status: Disposed21/7/2026AY 2013-14

DR. AGARWALS HEALTH CARE LIMITED,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI

ITA 473/CHNY/2026[AY 2018-19]Status: Disposed21/7/2026

PURUSHOTHAMAN KRISHNASAMY,CUDDALORE vs INCOME TAX OFFICER WARD 1 CUDDALORE, CUDDALORE

ITA 469/CHNY/2026[2012-13]Status: Disposed21/7/2026AY 2012-13

DEPUTY COMMISSIONER OF INCOMETAX, CIRCLE 2(1), TRICHY STATIONED AT THANJAVUR, THANJAVUR vs GUNASEKARAN, PUDUKKOTTAI

ITA 467/CHNY/2026[2022]Status: Disposed21/7/2026

BADMANABAN NARAYANAN,KANCHEEPURAM vs ITO WARD 1, KANCHEEPURAM

ITA 456/CHNY/2026[2017-18]Status: Disposed21/7/2026AY 2017-18

SEENUVASAN KARTHIK,KACHEEPURAM vs ITO WARD 1, KANCHEEPURAM

ITA 455/CHNY/2026[2013-14]Status: Disposed21/7/2026AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs TAMILNADU NEWS PRINT & PAPERS LIMITED, CHENNAI

ITA 1280/CHNY/2026[2017]Status: Disposed21/7/2026

VALANGAIMAN RADHANANDA KISHORE VENKATARAMAN,CHENNAI vs ITO, NCC-3(1), CHENNAI

ITA 4099/CHNY/2025[2017-18]Status: Disposed21/7/2026AY 2017-18

R PALANIYAPPAN ,PUDUKKOTTAI vs ITO, WARD-1,, PUDUKKOTTAI

ITA 3718/CHNY/2025[2017-18]Status: Disposed21/7/2026AY 2017-18

SRI ANANDAVALLI KAINGARYA SABHA,THIRUVARUR, TAMILNADU vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHENNAI

ITA 2953/CHNY/2025[2025-26]Status: Disposed21/7/2026AY 2025-26

VEERAPPAN LAKSHMANAN,CHENNAI vs ACIT, NCW-3(5), CHENNAI

ITA 2332/CHNY/2025[2012-13]Status: Disposed21/7/2026AY 2012-13

JAYANT PACKAGING PVT. LTD. ,CHENNAI vs ITO, CORP. WARD-2(3), CHENNAI

ITA 1465/CHNY/2025[2018-19]Status: Disposed21/7/2026AY 2018-19

G.RAMESH,TRICHY vs ITO WARD 1 (1), TRICHY

ITA 946/CHNY/2020[2017-18]Status: Disposed21/7/2026AY 2017-18