← All Benches
ITAT Chennai Bench
24,513 judgments
KRISHNASWAMY BASKARAN, REP. BY L/H. A. KOKILA,TIRUPPUR vs JCIT, CIRCLE-1,, TIRUPPUR
ITA 2863/CHNY/2026[2016-17]Status: Disposed22/7/2026AY 2016-17
LATE KRISHNASWAMI BASKARAN, REP. BY L/H. A. KOKILA,TIRUPPUR vs JCIT, CIRCLE-1,, TIRUPPUR
ITA 2862/CHNY/2026[2016-17]Status: Disposed22/7/2026AY 2016-17
LATE KRISHNASWAMI BASKARAN, REP. BY L/H. A KOKILA,TIRUPPUR vs JCIT, CIRCLE-1,, TIRUPPUR
ITA 2861/CHNY/2026[2015-16]Status: Disposed22/7/2026AY 2015-16
(LATE) KRISHNASWAMI BASKARAN, REP. BY L/H. A KOKILA,TIRUPPUR vs JCIT, CIRCLE-1,, TIRUPPUR
ITA 2860/CHNY/2026[2015-16]Status: Disposed22/7/2026AY 2015-16
HUMNABAD MOHAMMED OMER,TAMIL NADU vs DCIT NON CORP.CIRCLE 4(1) CHE, CHENNAI
ITA 264/CHNY/2026[2017-18]Status: Disposed22/7/2026AY 2017-18
SIVASANKAR REAL ASSETS PVT. LTD.,CHENNAI vs PCIT, CENTRAL,, CHENNAI
ITA 2381/CHNY/2026[2022-23]Status: Fixed22/7/2026AY 2022-23
KONGUNADU KAKKUM KARNKAL,ERODE vs CIT(E), CHENNAI
ITA 2338/CHNY/2026[2025-26]Status: Disposed22/7/2026AY 2025-26
KONGUNADU KAKKUM KARNKAL,ERODE vs CIT(E), ERODE
ITA 2337/CHNY/2026[2025-26]Status: Disposed22/7/2026AY 2025-26
VAKHITHASAFANNA,CHENNAI vs ITO, CHENNAI
ITA 2288/CHNY/2026[2020-21]Status: Disposed22/7/2026AY 2020-21
VALNAICKENPALAYM RANGASAMY PALANIVELU, ,NAMAKKAL vs ITO, WARD 2, NAMAKKAL, NAMAKKAL
ITA 225/CHNY/2026[2012-13]Status: Disposed22/7/2026AY 2012-13
FC2751CDMTKCOOPINSTEMCS,CHIDAMBARAM vs INCOME TAX OFFICER, CUDDALORE
ITA 2241/CHNY/2026[2019-2020]Status: Disposed22/7/2026AY 2019-2020
PRABHU BALAMBIGAI,TIRUVALLUR vs INCOME TAX OFFICER WARD 1 TIRUVALLUR, THIRUVALLUR
ITA 2180/CHNY/2026[2020-21]Status: Disposed22/7/2026AY 2020-21
INCOME TAX OFFICER, CHENNAI vs ASOKAN RENUKA DEVI, CHENNAI
ITA 209/CHNY/2026[2016-17]Status: Disposed22/7/2026AY 2016-17
GUNAPAL MURUGANANDAM,SOMANAIYAKKAN PATTI VILLAGE vs INCOME TAX OFFICER, VELLORE
ITA 1606/CHNY/2026[2015-16]Status: Disposed22/7/2026AY 2015-16
RAJAGOPAL SHANKER,CHENNAI vs ITO, NCW-3(1), CHENNAI
ITA 1272/CHNY/2026[2014-15]Status: Disposed22/7/2026AY 2014-15
THATHAIYENGARPET VENKATESAN GOPALAKRISHNAN BADRINARAYANAN,KARUR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIR 2 COIMBATORE, COIMBATORE
ITA 3749/CHNY/2025[2014-2015]Status: Disposed22/7/2026AY 2014-2015
THATHAIYENGARPET VENKATESAN GOPALAKRISHNAN BADRINARAYANAN,KARUR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIR 2 COIMBATORE, COIMBATORE
ITA 3748/CHNY/2025[2013-2014]Status: Disposed22/7/2026AY 2013-2014
INCOME TAX OFFICER WARD-1 TIRUVALLUR, TIRUVALLUR vs THE MINJUR PRIMARY AGRICULTURAL COOP CREDIT SOCIETY JJ110, TIRUVALLUR
ITA 3243/CHNY/2025[2018]Status: Disposed22/7/2026
PEOPLES MULTIPURPOSE DEVELOPMENT SOCIETY,VILLUPURAM vs ITO, EXEMPTIONS WARD-1,, CHENNAI
ITA 2824/CHNY/2025[2018-19]Status: Disposed22/7/2026AY 2018-19
GLOBAL ANALYTICS INDIA PRIVATE LIMITED,CHENNAI vs DCIT, CIRCLE 1(1), CHENNAI
ITTPA 30/CHNY/2026[2022-23]Status: Disposed21/7/2026AY 2022-23
