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ITAT Chennai Bench

24,513 judgments

T.R. MARUTHI,USA vs ITO, INTL. TAXN. WARD-2(2), CHENNAI

ITA 2674/CHNY/2026[2017-18]Status: Disposed20/8/2026AY 2017-18

MR. RADHAKRISHNAN SRINIVASAN,CHENNAI vs ITO, NCW-12(1), CHENNAI

ITA 2658/CHNY/2026[2020-21]Status: Disposed20/8/2026AY 2020-21

THADEY ADNAN AHMED,CHENNAI vs DCIT, CORP. CIRCLE-3(1), CHENNAI

ITA 2648/CHNY/2026[2023-24]Status: Disposed20/8/2026AY 2023-24

M/S. SIXTH FORCE SOLUTIONS P. LTD.,CHENNAI vs ITO, CORP. WARD-6(3), CHENNAI

ITA 2643/CHNY/2026[2021-22]Status: Disposed20/8/2026AY 2021-22

M/S. SIXTH FORCE SOLUTIONS PVT. LTD.,CHENNAI vs ITO, CORP. WARD - 6(3), CHENNAI

ITA 2642/CHNY/2026[2020-21]Status: Disposed20/8/2026AY 2020-21

JALLIPATTI PACCS,TIRUPPUR vs ITO, WARD-2(4), TIRUPPUR

ITA 2639/CHNY/2026[2018-19]Status: Disposed20/8/2026AY 2018-19

RAJASEKARAN,SALEM vs ACIT, CIRCLE-1(1), SALEM

ITA 2626/CHNY/2026[2022-23]Status: Disposed20/8/2026AY 2022-23

A G T ELECTRONICS LIMITED,COIMBATIORE vs ASSESSING OFFICER, COIMBATORE

ITA 2606/CHNY/2026[2013-14]Status: Disposed20/8/2026AY 2013-14

SUBRAMANIYAM MADHESWARAN,SALEM vs ITO, WARD-1(6), SALEM

ITA 2446/CHNY/2026[2013-14]Status: Disposed20/8/2026AY 2013-14

Y47 ARUMANAI PACCS,KANYAKUMARI vs THE INCOMETAX OFFICER, WARD 1, NAGERCOIL

ITA 1177/CHNY/2026[2019-20]Status: Disposed20/8/2026AY 2019-20

NISHANTH,CHENNAI vs DCIT, NON CORPORATE CIRCLE-22(1), CHENNAI

ITA 1176/CHNY/2026[2019-20]Status: Disposed20/8/2026AY 2019-20

RAVICHANDRAN RAJAMUNI,VIRUDHUNAGAR vs ITO, WARD-3, VIRUDHUNAGAR

ITA 1149/CHNY/2026[2022-23]Status: Disposed20/8/2026AY 2022-23

VENKATESAN,CHENNAI vs ITO, NCW-22(2), TAMBARAM

ITA 1147/CHNY/2026[2013-14]Status: Disposed20/8/2026AY 2013-14

KALIANNNAN BALASUBRAMANIAM,NAMAKKAL vs ITO, WARD-2, NAMAKKAL

ITA 1138/CHNY/2026[2023-24]Status: Disposed20/8/2026AY 2023-24

KALIANNAN BALASUBRAMANIAM,NAMAKKAL vs ITO, WARD-2, NAMAKKAL

ITA 1137/CHNY/2026[2022-23]Status: Disposed20/8/2026AY 2022-23

SAKTHI TRUST,TRICHY vs CIT, EXEMPTIONS, CHENNAI

ITA 1128/CHNY/2026[2025-26]Status: Disposed20/8/2026AY 2025-26

SAKTHI TRUST,TRICHY vs CIT, EXEMPTIONS, CHENNAI

ITA 1127/CHNY/2026[-]Status: Disposed20/8/2026

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs JOHNSON LIFTS PRIVATE LIMITED, CHENNAI

ITA 3460/CHNY/2025[2018-19]Status: Disposed20/8/2026AY 2018-19

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs JOHNSON LIFTS PRIVATE LIMITED, CHENNAI

ITA 3401/CHNY/2025[2020-21]Status: Disposed20/8/2026AY 2020-21

KINCHITKARAM TRUST,CHENNAI vs CIT(EXEMPTION), CHENNAI

ITA 3348/CHNY/2025[-]Status: Disposed20/8/2026