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ITAT Chennai Bench
24,513 judgments
PALANISAMY LOGANATHAN,KANCHIPURAM vs ITO, INT. TAXN WARD-1(2), CHENNAI
ITA 2069/CHNY/2026[2016-17]Status: Disposed25/8/2026AY 2016-17
2 THE CHILDREN FOUNDATION,CHENNAI vs EXEMPTIONS WARD 4, CHENNAI, CHENNAI
ITA 2060/CHNY/2026[2027-2028]Status: Disposed25/8/2026AY 2027-2028
2 THE CHILDREN FOUNDATION,CHENNAI vs EXEMPTIONS WARD 4, CHENNAI, CHENNAI
ITA 2059/CHNY/2026[2027-2028]Status: Disposed25/8/2026AY 2027-2028
SREE HARIHARA PUTHRA CHITS PVT. LTD.,HOSUR vs ACIT, CIRCLE-1,, HOSUR
ITA 1998/CHNY/2026[2017-18]Status: Disposed25/8/2026AY 2017-18
R1059 MARUVATHUR PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LIMITED,PERAMBALUR vs INCOME TAX OFFICER, PERAMBALUR
ITA 1994/CHNY/2026[2019-2020]Status: Disposed25/8/2026AY 2019-2020
SUBRAMANIAN SHANMUGANATHAN,CHENNAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1) TRICHY, TRICHY
ITA 1789/CHNY/2026[2013-14]Status: Disposed25/8/2026AY 2013-14
SUBRAMANIAN SHANMUGANATHAN,CHENNAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1) TRICHY, TRICHY
ITA 1779/CHNY/2026[2012-13]Status: Disposed25/8/2026AY 2012-13
OPG BUSINESS CENTRE PRIVATE LIMITED,CHENNAI vs INCOME TAX OFFICER, CORP WARD 5(1), CHENNAI
ITA 3606/CHNY/2025[2013-14]Status: Disposed25/8/2026AY 2013-14
M/S. BANNARI AMMAN SUGARS LTD.,COIMBATORE vs ACIT, CENTRAL CIRCLE-3(2), CHENNAI
ITA 2305/CHNY/2024[2020-21]Status: Disposed25/8/2026AY 2020-21
(LATE)SELLIYAGOUNDANPUDUR RAMASAMY ARUMUGAM, REP. BY L/H SULOCHANA,COIMBATORE vs ITO, WARD-2(1), COIMBATORE
ITA 1977/CHNY/2026[2018-19]Status: Disposed24/8/2026AY 2018-19
RUTHIRAKOTTI SIYAMALA,KANCHIPURAM vs ITO, NCW-22(4), TAMBARAM
ITA 1897/CHNY/2026[2020-21]Status: Disposed24/8/2026AY 2020-21
BERACHAH PROPHETIC MINISTRIES,CHENNAI vs ITO, EXMEMPTIONS WARD-3,, CHENNAI
ITA 1879/CHNY/2026[2016-17]Status: Disposed24/8/2026AY 2016-17
SANGEETHAPRIYA,SALEM vs DCIT, CIRCLE 1(1), SALEM, SALEM
ITA 154/CHNY/2026[2020-21]Status: Disposed24/8/2026AY 2020-21
INCOME TAX OFFICER, NON CORPORATE WARD-3(1) COIMBATORE, COIMBATORE vs KAMARAJ, COIMBATORE
ITA 1189/CHNY/2026[2018]Status: Disposed24/8/2026
PAVITHRA SUGICHANDRAN,MUMBAI vs DCIT, CENTRAL CIRCLE-1(4), CHENNAI
ITA 1140/CHNY/2026[2021-22]Status: Disposed24/8/2026AY 2021-22
PALANISAMY AMBIKA,TIRUPUR vs DCIT, CENTRAL CIRCLE-2,, COIMBATORE
ITA 3060/CHNY/2025[2017-18]Status: Disposed24/8/2026AY 2017-18
NACHIMUTHU JAYAKUMAR,TIRUPUR vs DCIT, CENTRAL CIRCLE-2,, COIMBATORE
ITA 3059/CHNY/2025[2017-18]Status: Disposed24/8/2026AY 2017-18
THIRUMALAI ARANGANNAL, ,RASIPURAM vs ACIT, CIRCLE-1, SALEM
ITA 2671/CHNY/2025[2016-17]Status: Disposed24/8/2026AY 2016-17
INCOME TAX OFFICER, CHENNAI vs KAAR TECHNOLOGIES INDIA PVT LTD, CHENNAI
ITA 2499/CHNY/2025[2016-17]Status: Disposed24/8/2026AY 2016-17
VELAYUTHAM THIAGARAJ,MADHAVARAM vs THE INCOME TAX OFFICER, NON CORP. WARD 6(1) CHENNAI, CHENNAI
ITA 898/CHNY/2026[2020-21]Status: Disposed21/8/2026AY 2020-21
