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ITAT Chennai Bench
24,513 judgments
SANKARAPANDIAN MURUGAIYA,TENKASI vs ITO, WARD-4,, TIRUNELVELI
ITA 2661/CHNY/2026[2020-21]Status: Disposed31/8/2026AY 2020-21
RAMESHKUMAR SREEJA,PUDUCHERRY vs ITO, PUDUCHERRY
ITA 2297/CHNY/2026[2017-18]Status: Disposed31/8/2026AY 2017-18
ZB91 THIRUKKADAIYUR PRIMARY AGRI COOPERATIVE CREDIT SOCIETY LIMITED,THIRUKKADAIYUR vs INCOME TAX OFFICER, WARD (1), NAGAPATTINAM
ITA 221/CHNY/2026[2017-18]Status: Disposed31/8/2026AY 2017-18
FAST FORWARD LOGISTICS INDIA PRIVATE LIMITED,CHENNAI vs ITO C(2)(1), CHENNAI
ITA 2031/CHNY/2026[2021-22]Status: Disposed31/8/2026AY 2021-22
PILLAPPA CHINNASWAMI,DENKANIKOTTAI vs INCOME TAX OFFICER, WARD 1, HOSUR
ITA 1876/CHNY/2026[2016-17]Status: Disposed31/8/2026AY 2016-17
SAI CARE INDIA PRIVATE LIMITED,CHENNAI vs CORP. WARD 6(3) CHENNAI, CHENNAI
ITA 1864/CHNY/2026[2012-13]Status: Disposed31/8/2026AY 2012-13
M/S. TATIA DEVELOPERS PVT. LTD.,CHENNAI vs ITO, CHENNAI
ITA 2983/CHNY/2025[2016-17]Status: Disposed31/8/2026AY 2016-17
KEWALCHAND MEGHRAJ KOTHARI,CHENNAI vs ACIT, CENTRAL CIRCLE-1(1), CHENNAI
ITA 2249/CHNY/2025[2017-18]Status: Disposed31/8/2026AY 2017-18
KAMALAKANNAN ARUMUGAM,SAKTHIVINAYAGAPURAM MELUR, TUTICORIN vs INCOME TAX OFFICER, WARD-2, TUTICORIN, TUTICORIN
ITA 3641/CHNY/2026[2017-2018]Status: Disposed27/8/2026AY 2017-2018
KAMALAKANNAN ARUMUGAM,SAKTHIVINAYAGAPURAM MELUR, TUTICORIN vs INCOME TAX OFFICER, WARD-2, TUTICORIN, INCOME TAX OFFICE, TUTICORIN
ITA 3640/CHNY/2026[2017-2018]Status: Disposed27/8/2026AY 2017-2018
LATCHUMI,SALEM vs INCOME TAX OFFICER, SALEM
ITA 3625/CHNY/2026[2021-22]Status: Disposed27/8/2026AY 2021-22
LATCHUMI,SALEM vs INCOME TAX OFFICER, SALEM
ITA 3624/CHNY/2026[2020-21]Status: Disposed27/8/2026AY 2020-21
HALIDON LOGISTICS LTD.,CHENNAI vs ACIT, CORPORATE CIRCLE-1(1), CHENNAI
ITA 3565/CHNY/2026[2014-15]Status: Disposed27/8/2026AY 2014-15
HALIDON LOGISTICS LTD.,CHENNAI vs ACIT, CORPORATE CIRCLE-191), CHENNAI
ITA 3564/CHNY/2026[2013-14]Status: Disposed27/8/2026AY 2013-14
NENI KAVAR BAI CHORDIA TRUST,CHENNAI vs CIT, EXEMPTIONS, CHENNAI
ITA 3557/CHNY/2026[-]Status: Disposed27/8/2026
RYA COSMO PHARMACY TRUST,CHENNAI vs CIT(EXEMPTION), CHENNAI, CHENNAI
ITA 3554/CHNY/2026[-]Status: Disposed27/8/2026
NENI KAVAR BAI CHORDIA TRUST,CHENNAI vs CIT (EXEMPTION), , CHENNAI
ITA 3553/CHNY/2026[-]Status: Disposed27/8/2026
AA310 PATTALUR PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY,ERODE vs THE INCOME TAX OFFICER, WARD 2(1), ERODE
ITA 2282/CHNY/2026[2015-16]Status: Disposed27/8/2026AY 2015-16
ACIT, CHENNAI vs CHANDANMAL NAGARAJ , CHENNAI
ITA 793/CHNY/2026[2017-18]Status: Disposed25/8/2026AY 2017-18
ARULMIGU SELVAKUMARASWAMY THIRUKKOIL,TIRUPPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX (EXEMPTIONS), COIMBATORE
ITA 3770/CHNY/2026[2018-19]Status: Disposed25/8/2026AY 2018-19