← All Benches

ITAT Chennai Bench

24,456 judgments

INTER CHURCH SERVICE ASSOCIATION,CHENNAI vs DDIT, CHENNAI

ITA 1253/CHNY/2014[2008-09]Status: Disposed5/2/2016AY 2008-09

ITO, COIMBATORE vs SHRI B. ANWAR BASHA, COIMBATORE

ITA 2263/CHNY/2013[2009-10]Status: Disposed5/2/2016AY 2009-10

DCIT, CHENNAI vs SAINT GOBAIN GYPROC INDIA LIMITED, CHENNAI

ITA 2122/CHNY/2015[2013-14]Status: Disposed3/2/2016AY 2013-14

DCIT, CHENNAI vs DYMOS LEAR AUTOMOTIVE INDIA PVT LTD., KANCHEEPURAM

ITA 1931/CHNY/2015[2008-09]Status: Disposed3/2/2016AY 2008-09

RAJESWARI AMMAIYAR MEMORIAL TRUST,CHENNAI vs ITO, COIMBATORE

ITA 2709/CHNY/2014[-]Status: Disposed3/2/2016

L.MOHANA KRISHNAN,CHENNAI vs ITO, CHENNAI

ITA 1011/CHNY/2014[2007-2008]Status: Disposed3/2/2016AY 2007-2008

MRS. MADHU KUMBHAT,CHENNAI vs ACIT, CHENNAI

ITA 2421/CHNY/2016[2012-13]Status: Disposed1/2/2016AY 2012-13

ACIT, CHENNAI vs V.S.L.INDIA PRIVATE LIMITED, CHENNAI

ITA 1703/CHNY/2013[2008-09]Status: Disposed1/2/2016AY 2008-09

ACIT, CHENNAI vs V.S.L.INDIA PRIVATE LIMITED, CHENNAI

ITA 1702/CHNY/2013[2007-08]Status: Disposed1/2/2016AY 2007-08

ACIT, CHENNAI vs V.S.L.INDIA PRIVATE LIMITED, CHENNAI

ITA 1701/CHNY/2013[2006-07]Status: Disposed1/2/2016AY 2006-07

RAMCO INDUSTRIES LTD.,CHENNAI vs DCIT, MADURAI

ITA 1949/CHNY/2015[2011-2012]Status: Disposed28/1/2016AY 2011-2012

RAMCO INDUSTRIES LTD.,CHENNAI vs DCIT, MADURAI

ITA 1948/CHNY/2015[2010-2011]Status: Disposed28/1/2016AY 2010-2011

CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED,CHENNAI vs ACIT, CHENNAI

ITA 1483/CHNY/2015[2003-04]Status: Disposed28/1/2016AY 2003-04

DCIT, CHENNAI vs MADURAI MICRO FINANCE LTD., CHENNAI

ITA 2858/CHNY/2014[2007-08]Status: Disposed28/1/2016AY 2007-08

ARUMUGAM MURUKIAH,CHENNAI vs ACIT, CHENNAI

ITA 1733/CHNY/2015[2007-08]Status: Disposed14/1/2016AY 2007-08

T.V.SUNDARAM IYENGAR & SONS LIMITED,MADURAI vs JCIT, MADURAI

ITA 472/CHNY/2015[2009-10]Status: Disposed8/1/2016AY 2009-10

DCIT, COIMBATORE vs SRI RANGANATHAR VALVES P LTD, COIMBATORE

ITA 1734/CHNY/2015[2012-13]Status: Disposed8/1/2016AY 2012-13

ARMSTRONG KNITTING MILLS,CHENNAI vs ACIT, TIRUPPUR

ITA 748/CHNY/2014[2009-10]Status: Disposed8/1/2016AY 2009-10

KASTHURI SREENIVASAN TRUST,CHENNAI vs ITO, COIMBATORE

ITA 1913/CHNY/2014[2010-11]Status: Disposed8/1/2016AY 2010-11

ACIT, TRICHY vs THE KARUR VYSYA BANK LTD., KARUR

ITA 1734/CHNY/2014[2001-02]Status: Disposed8/1/2016AY 2001-02