← All Benches
ITAT Chennai Bench
24,547 judgments
ITO NON CORPORATE WARD 1(2), CHENNAI vs G.DHANASEKAR, CHENNAI
ITA 2540/CHNY/2017[2013-14]Status: Disposed28/2/2018AY 2013-14
ORCHID DESIGNS PVT. LTD.,CHENNAI vs ITO CORPORATE WARD 5(1), CHENNAI
ITA 2520/CHNY/2017[2012-13]Status: Disposed28/2/2018AY 2012-13
RAMMOHAN PRATIMA,CHENNAI vs DCIT NON CORPORATE CIRCLE 5, CHENNAI
ITA 2490/CHNY/2017[2013-14]Status: Disposed28/2/2018AY 2013-14
ACIT, CHENNAI vs ESKAY DESIGNS, CHENNAI
ITA 247/CHNY/2017[2012-13]Status: Disposed28/2/2018AY 2012-13
ITO NON CORPORATE WARD 3(5), CHENNAI vs TVS SHRIRAM GROWTH FUND, CHENNAI
ITA 2444/CHNY/2017[2010-11]Status: Disposed28/2/2018AY 2010-11
ITO NON CORPORATE WARD 3(5), CHENNAI vs TVS SHRIRAM GROWTH FUND, CHENNAI
ITA 2443/CHNY/2017[2009-10]Status: Disposed28/2/2018AY 2009-10
ITO NON CORPORATE WARD 3(5), CHENNAI vs S.NASEEMA SIDDIQ, CHENNAI
ITA 2442/CHNY/2017[2013-14]Status: Disposed28/2/2018AY 2013-14
ACIT NON CORPORATE CIRCLE 3, CHENNAI vs UNITED METAL INDUSTRIES, CHENNAI
ITA 2439/CHNY/2017[2014-15]Status: Disposed28/2/2018AY 2014-15
ITO WARD 1(1), SALEM vs S-1308, AMMAPET PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD., SALEM
ITA 2338/CHNY/2017[2014-15]Status: Disposed28/2/2018AY 2014-15
ACIT, CENTRAL CIRCLE-3, CHENNAI vs GVG PAPER MILLS LTD, UDUMALPET
ITA 2270/CHNY/2017[2013-14]Status: Disposed28/2/2018AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, NON CORPORATE CIRCLE 13(1), CHENNAI vs S.MAINRAJ, CHENNAI
ITA 2133/CHNY/2017[2013-14]Status: Disposed28/2/2018AY 2013-14
DCIT CORPORATE CIRCLE 3(2), CHENNAI vs WESTERN AGENCIES (MADRAS) P. LTD., CHENNAI
ITA 1806/CHNY/2017[2012-13]Status: Disposed28/2/2018AY 2012-13
SOHANRAJ UTTAMCHAND,CHENNAI vs DCIT NON CORPORATE CIRCLE 2, CHENNAI
ITA 1787/CHNY/2017[2014-15]Status: Disposed28/2/2018AY 2014-15
MADURA MICRO FINANCE LIMITED,CHENNAI vs ITO CORPORATE WARD 4(4), CHENNAI
ITA 1674/CHNY/2017[2014-15]Status: Disposed28/2/2018AY 2014-15
MADURA MICRO FINANCE LIMITED,CHENNAI vs ITO CORPORATE WARD 4(4), CHENNAI
ITA 1673/CHNY/2017[2013-14]Status: Disposed28/2/2018AY 2013-14
ACIT NON CORP. CIRCLE 1, COIMBATORE vs P.SUBRAMANIAN, COIMBATORE
ITA 1670/CHNY/2017[2013-14]Status: Disposed28/2/2018AY 2013-14
MARG PROJECTS & INFRASTRUCTURE LTD.,CHENNAI vs DCIT CORPORATE CIRCLE 4(1), CHENNAI
ITA 2585/CHNY/2017[2011-12]Status: Disposed27/2/2018AY 2011-12
A.R.DILLI BABU,CHENNAI vs ITO NON CORPORATE WARD 8(4), CHENNAI
ITA 2396/CHNY/2017[2009-10]Status: Disposed27/2/2018AY 2009-10
MADRAS SECURITY PRINTERS PVT LTD.,CHENNAI vs DCIT, CHENNAI
ITA 203/CHNY/2017[2012-2013]Status: Disposed27/2/2018AY 2012-2013
MUKESH GOYAL,CHENNAI vs DCIT NON CORPORATE CIRCLE 10(1), CHENNAI
ITA 1534/CHNY/2017[2012-13]Status: Disposed27/2/2018AY 2012-13
