← All Benches
ITAT Chennai Bench
24,547 judgments
GWALIOR AGENCIES,CHENNAI vs ACIT NON CORPORATE CIRCLE 11, CHENNAI
ITA 2479/CHNY/2017[2011-12]Status: Disposed1/3/2018AY 2011-12
ACIT CORPORATE CIRCLE 2, MADURAI vs SRI KALISWARI FIREWORKS (P) LTD, SIVAKASI
ITA 1900/CHNY/2017[2013-14]Status: Disposed1/3/2018AY 2013-14
ACIT CORPORATE CIRCLE 2, MADURAI vs J.SEETHALAKSHMI, ARUPPUKOTTAI
ITA 1898/CHNY/2017[2011-12]Status: Disposed1/3/2018AY 2011-12
ITO INTERNATIONAL TAXATION 1(2), CHENNAI vs MAFAZ MOHAMMED, CHENNAI
ITA 1759/CHNY/2017[2014-15]Status: Disposed1/3/2018AY 2014-15
ITO INTERNATIONAL TAXATION 2(1), CHENNAI vs KATHIJATHU NASREEN, CHENNAI
ITA 1757/CHNY/2017[2014-15]Status: Disposed1/3/2018AY 2014-15
ACIT, MADURAI vs S.JAYARAMAN, MADURAI
ITA 1073/CHNY/2017[2011-12]Status: Disposed1/3/2018AY 2011-12
M/S. SIMPSON & CO. LTD.,CHENNAI vs DCIT, CHENNAI
ITA 171/CHNY/2018[2013-14]Status: Disposed28/2/2018AY 2013-14
M/S. SIMPSON & CO. LTD.,CHENNAI vs DCIT, CHENNAI
ITA 170/CHNY/2018[2014-15]Status: Disposed28/2/2018AY 2014-15
AURO FOOD P LTD.,CHENNAI vs DCIT, CHENNAI
ITA 847/CHNY/2017[2007-08]Status: Disposed28/2/2018AY 2007-08
AURO FOOD P LTD.,CHENNAI vs DCIT, CHENNAI
ITA 846/CHNY/2017[2006-07]Status: Disposed28/2/2018AY 2006-07
DCIT, CHENNAI vs ITI HOLDINGS & INVESTMENT LTD., CHENNAI
ITA 647/CHNY/2017[2012-13]Status: Disposed28/2/2018AY 2012-13
ITI HOLDINGS AND INVESTMENT LIMITED,CHENNAI vs ACIT (OSD), CHENNAI
ITA 646/CHNY/2017[2012-13]Status: Disposed28/2/2018AY 2012-13
H.ABUTHAHIR,COIMBATORE vs DCIT, COIMBATORE
ITA 583/CHNY/2017[2013-14]Status: Disposed28/2/2018AY 2013-14
PREMANAND MANIMARAN,CHENNAI vs ITO NON CORP WARD 2(5), CHENNAI
ITA 3030/CHNY/2017[2013-14]Status: Disposed28/2/2018AY 2013-14
W.M.M.MAHMOOD ASIA,CHENNAI vs ITO, CHENNAI
ITA 287/CHNY/2017[2007-2008]Status: Disposed28/2/2018AY 2007-2008
ANJANA JAIN,CHENNAI vs ITO NON CORPORATE WARD 4(1), CHENNAI
ITA 2606/CHNY/2017[2010-11]Status: Disposed28/2/2018AY 2010-11
UTTARA VENUGOPAL,CHENNAI vs ITO NON CORPORATE WARD 2(1), CHENNAI
ITA 2603/CHNY/2017[2007-08]Status: Disposed28/2/2018AY 2007-08
QUESTNET ENTERPRISES INDIA PVT LTD.,CHENNAI vs ITO CORPORATE WARD 5(3), CHENNAI
ITA 2598/CHNY/2017[2014-15]Status: Disposed28/2/2018AY 2014-15
JAYANTHILAL,CHENNAI vs ITO NON CORPORATE WARD 4(2), CHENNAI
ITA 2566/CHNY/2017[2010-11]Status: Disposed28/2/2018AY 2010-11
ITO NON CORPORATE WARD 1(4), CHENNAI vs G.KARTHIK, CHENNAI
ITA 2541/CHNY/2017[2013-14]Status: Disposed28/2/2018AY 2013-14