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ITAT Chennai Bench

24,547 judgments

DCIT CORPORATE CIRCLE 5(1), CHENNAI vs RAJKUMAR IMPEX P LTD., CHENNAI

ITA 2851/CHNY/2017[2013-14]Status: Disposed10/4/2018AY 2013-14

DCIT CORPORATE CIRCLE 1(1), CHENNAI vs A L LOGISTICS PVT. LTD., CHENNAI

ITA 2849/CHNY/2017[2013-14]Status: Disposed9/4/2018AY 2013-14

ACIT CORPORATE CIRCLE 5(2), CHENNAI vs PLY TECHNOLOGY PVT. LTD., CHENNAI

ITA 2792/CHNY/2017[2011-12]Status: Disposed9/4/2018AY 2011-12

ITO WARD 2(1), SALEM vs S-1235 UDAYAPATTI PACCS LTD., SALEM

ITA 2776/CHNY/2017[2012-13]Status: Disposed9/4/2018AY 2012-13

ITO WARD 5, NAMAKKAL vs S 748 VARAGOORAMPATTY PACCS LTD., NAMAKKAL

ITA 2774/CHNY/2017[2014-15]Status: Disposed9/4/2018AY 2014-15

K.MALMARUGAN,CHENNAI vs ACIT NON CORPORATE CIRCLE 17, CHENNAI

ITA 2741/CHNY/2017[2014-15]Status: Disposed9/4/2018AY 2014-15

MANDARA VENTURES,CHENNAI vs ITO NON CORPORATE WARD 3(4), CHENNAI

ITA 2698/CHNY/2017[2014-15]Status: Disposed9/4/2018AY 2014-15

KALIMUTHU HARICHANDRAN,CHENNAI vs ACIT NON CORPORATE CIRCLE 4(1), CHENNAI

ITA 2672/CHNY/2017[2013-14]Status: Disposed9/4/2018AY 2013-14

KALIMUTHU HARICHANDRAN,CHENNAI vs ACIT NON CORPORATE CIRCLE 4(1), CHENNAI

ITA 2671/CHNY/2017[2012-13]Status: Disposed9/4/2018AY 2012-13

G MALLIKARJUNA REDDY,CHENNAI vs ITO, NON CORPORATE WARD 17(2), CHENNAI

ITA 2156/CHNY/2017[2014-15]Status: Disposed9/4/2018AY 2014-15

MANDARA VENTURES,CHENNAI vs INCOME TAX OFFICER, NON-CORPORATE WARD -3(4), CHENNAI

ITA 2131/CHNY/2017[2013-14]Status: Disposed9/4/2018AY 2013-14

AALAYA JEWEL INDUSTRY PRIVATE LIMITED,COIMBATORE vs ACIT, COIMBATORE

ITA 971/CHNY/2017[2013-14]Status: Disposed5/4/2018AY 2013-14

AALAYA JEWEL INDUSTRY PRIVATE LIMITED,COIMBATORE vs ACIT, COIMBATORE

ITA 970/CHNY/2017[2013-14]Status: Disposed5/4/2018AY 2013-14

ACIT, CHENNAI vs VALLIAMMAI SOCIETY, CHENNAI

ITA 440/CHNY/2017[2012-13]Status: Disposed5/4/2018AY 2012-13

MARG DIGITAL INFRASTRUCTURE PVT. LTD.,CHENNAI vs DCIT CORPORATE CIRCLE 4(1), CHENNAI

ITA 2751/CHNY/2017[2008-09]Status: Disposed5/4/2018AY 2008-09

INDBANK MERCHANT BANKING SERVICES LIMITED,CHENNAI vs ACIT CORPORATE CIRCLE 2(2), CHENNAI

ITA 2654/CHNY/2017[2009-10]Status: Disposed5/4/2018AY 2009-10

ACIT NON CORPORATE CIRCLE 10(1), CHENNAI vs S.VINODH KUMAR, CHENNAI

ITA 2527/CHNY/2017[2011-12]Status: Disposed5/4/2018AY 2011-12

THE DEAL INDIA PVT. LTD.,CHENNAI vs ITO CORPORATE WARD 1(1), CHENNAI

ITA 2083/CHNY/2017[2010-11]Status: Disposed5/4/2018AY 2010-11

THE DEAL INDIA PVT. LTD.,CHENNAI vs ITO CORPORATE WARD 1(1), CHENNAI

ITA 2082/CHNY/2017[2006-07]Status: Disposed5/4/2018AY 2006-07

ETHIRAJ SELVAM,CHENNAI vs ACIT NON CORPORATE CIRCLE 6, CHENNAI

ITA 1706/CHNY/2017[2013-14]Status: Disposed5/4/2018AY 2013-14