← All Benches
ITAT Chennai Bench
24,547 judgments
PRASANNA. G.,TRICHY vs ACIT, TRICHY
ITA 2387/CHNY/2016[2012-13]Status: Disposed17/5/2018AY 2012-13
V. DAMOTHARAN (HUF),TRICHY vs ACIT, TRICHY
ITA 2386/CHNY/2016[2012-13]Status: Disposed17/5/2018AY 2012-13
ACIT CORPORATE CIRCLE 3(1), CHENNAI vs TAMILNADU SMALL INDUSTRIES CORPORATION LTD., CHENNAI
ITA 3047/CHNY/2017[2013-14]Status: Disposed15/5/2018AY 2013-14
ACIT NON CORPORATE CIRCLE 10(1), CHENNAI vs PRINCE PROPERTY MANAGEMENT SERVICES, CHENNAI
ITA 3045/CHNY/2017[2013-14]Status: Disposed15/5/2018AY 2013-14
CHENNAI CENTRAL CO-OPERATIVE BANK LTD.,CHENNAI vs PRINCIPAL COMMISSIONER OF INCOME TAX -8, CHENNAI
ITA 2168/CHNY/2017[2010-11]Status: Disposed15/5/2018AY 2010-11
CHENNAI CENTRAL CO-OPERATIVE BANK LTD.,CHENNAI vs PRINCIPAL COMMISSIONER OF INCOME TAX -8, CHENNAI
ITA 2167/CHNY/2017[2009-10]Status: Disposed15/5/2018AY 2009-10
AMPO VALVES INDIA PVT LTD.,COIMBATORE vs DCIT CORPORATE CIRCLE 2, COIMBATORE
ITA 2045/CHNY/2017[2012-13]Status: Disposed15/5/2018AY 2012-13
VIDYA REDDY,CHENNAI vs ITO INL. TAXATION WARD 1(2), CHENNAI
ITA 2016/CHNY/2017[2014-15]Status: Disposed15/5/2018AY 2014-15
OMPRAKASH MALPANI HUF,CHENNAI vs ADDL.CIT, CHENNAI
ITA 1796/CHNY/2016[2006-07]Status: Disposed15/5/2018AY 2006-07
OAKLEY BOWDEN & CO. (MADRAS) PVT. LTD.,CHENNAI vs ITO CORPORATE WARD 5(1), CHENNAI
ITA 3003/CHNY/2017[2014-15]Status: Disposed14/5/2018AY 2014-15
BONFIGLIOLI TRANSMISSION PRIVATE LIMITED,CHENNAI vs DCIT CORPORATE CIRCLE 1(2), CHENNAI
ITA 2977/CHNY/2017[2013-14]Status: Disposed14/5/2018AY 2013-14
ITO, CHENNAI vs P.MANDIRA MURTHY, CHENNAI
ITA 1121/CHNY/2017[2005-06]Status: Disposed14/5/2018AY 2005-06
TAMIL NADU BRICK INDUSTRIES,CHENNAI vs ITO, CHENNAI
ITA 744/CHNY/2017[2013-14]Status: Disposed11/5/2018AY 2013-14
HOSANNA MINISTRIES,CHENNAI vs ITO, TIRUNELVELI
ITA 2351/CHNY/2015[-]Status: Disposed11/5/2018
VARUN J.MAHER,CHENNAI vs ACIT NON CORPORATE CIRCLE 10, CHENNAI
ITA 3140/CHNY/2017[2008-09]Status: Disposed10/5/2018AY 2008-09
NARPATKUMAR,CHENNAI vs ITO NON CORPORATE WARD 12(1), CHENNAI
ITA 3139/CHNY/2017[2014-15]Status: Disposed10/5/2018AY 2014-15
TAMILNAD MERCANTILE BANK LTD.,TUTICORIN vs ADDL.CIT, TUTICORIN
ITA 99/CHNY/2017[2002-03]Status: Disposed9/5/2018AY 2002-03
TAMILNAD MERCANTILE BANK LTD.,TUTICORIN vs ADDL.CIT, TUTICORIN
ITA 98/CHNY/2017[2001-02]Status: Disposed9/5/2018AY 2001-02
ACIT CIRCLE 1, NAMAKKAL vs RAMALINGAM RADHA, TIRUCHNGODE
ITA 3150/CHNY/2017[2013-14]Status: Disposed9/5/2018AY 2013-14
THE CHENNAI PORT TRUST EMPLOYEES CO-OPERATIVE BANK LIMITED,CHENNAI vs DCIT NCC 12(1), CHENNAI
ITA 2420/CHNY/2017[2014-15]Status: Disposed9/5/2018AY 2014-15
