ITAT Chandigarh Bench
6,746 judgments
BEBO EDUCATIONAL CHARITABLE TRUST,CHANDIGARH vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
BEBO EDUCATIONAL CHARITABLE TRUST,CHANDIGARH vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
JAGJEET SINGH H NO 340C RAJGURU NAGAR LUDHIANA 1410012,LUDHIANA vs INCOME TAX OFFICER WARD 5(1) , LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
MALKIT KAUR,VILLAGE ALLOWAL , TEHSIL NABHA vs ITO WARD NABHA, NABHA
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
BALDEV SINGH,VILLAGE JANDLI,AMBALA vs INCOME TAX OFFICER WARD-3, AMBALA, AMBALA CANTT
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
TEJA SINGH,AMBALA vs INCOME TAX OFFICER ,WARD-4, AMBALA CANTT, AMBALA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
GURMINDER SINGH,AMBALA CITY vs INCOME TAX OFFICER WARD-2, AMBALA, AMBALA CANTT.
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
KHUSHWANT SINGH,PEHOWA, KURUKSHETRA vs INCOME TAX OFFICER, WARD-2, KURUKSHETRA, KURUKSHETRA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
SUKHDEV RAJ,SIRSA vs INCOME TAX OFFICER, SIRSA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
CT EDUCATIONAL SOCIETY,JALANDHAR vs DCIT, CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
CT EDUCATIONAL SOCIETY,JALANDHAR vs DCIT, CHANDIGARH
HARYANA BUILDING AND OTHER CONSTRUCTION WORKERS WELFARE BOARD,PANCHKULA vs DCIT, EXEMPTION, SECTOR 17
HARYANA BUILDING AND OTHER CONSTRUCTION WORKERS WELFARE BOARD,PANCHKULA vs DCIT, EXEMPTION, CHANDIGARH
HARYANA BUILDING AND OTHER CONSTRUCTION WORKERS WELFARE BOARD,PANCHKULA vs CIT(EXEMPTION), CHANDIGARH
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, LUDHIANA vs RAMAN SETH, LUDHIANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
BHAG SINGH, PANCHKULA,PANCHKULA vs INCOME TAX OFFICE, WARD NO 3, PANCHKULA, PANCHKULA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
PRABHNOOR SINGH,BANGALORE vs INCOME TAX OFFICER, WARD 6(1), CHANDIGARH, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
VEDIC EDUCATIONAL SOCIETY,C/O ARYA PUBLIC AND BACHPAN SCHOOL vs INCOME TAX OFFICER, WARD EXEMPTIONS, AMBALA, INCOME TAX OFFICER, WARD EXEMPTIONS, AMBALA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
NARDEV SINGH,MANAKPUR,PANCHKULA vs INCOME TAX OFFICER, PANCHKULA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
RAJWANT KAUR,PEHOWA, KURUKSHETRA vs ITO, WARD 3, KURUKSHETRA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY, AM आयकर अपील सं. / ITA No.1023/Chd/2025 निर्धारण वर्ष / Assessment Year : 2012-13 Rajwant Kaur W/o Shri Malak Singh, Vill: Malakpur, Tehsil Pehowa, Kurukshetra, Haryana-136128 स्थायी लेखा सं./PAN NO: HUBPK8077D अपीलार्थी/Appellant बनाम प्रत्यर्थी / Respondent The ITO Ward-3 Kurukshetra निर्धारिती की ओर से/Assessee by : राजस्व की ओर से / Revenue by : Shri Rajeev Sachdeva, C.A Dr. Ranjit Kaur, Addl. CIT, Sr. DR सुनवाई की तारीख / Date
