← All Benches
ITAT Chandigarh Bench
6,746 judgments
INDER KALTA,SHIMLA vs ACIT(CENTRAL), SHIMLA
ITA 1046/CHANDI/2025[2021-22]Status: Disposed8/4/2026AY 2021-22
LIAQAT ALI,YAMUNA NAGAR vs ITO, WARD-5, YAMUNA NAGAR
ITA 130/CHANDI/2024[2012-13]Status: Disposed8/4/2026AY 2012-13
JASVIR SINGH,PEHOWA, HARYANA vs INCOME TAX OFFICER, WARD-1, KURUKSHETRA, KURUKSHETRA
ITA 956/CHANDI/2025[2013-14]Status: Disposed7/4/2026AY 2013-14
JOGA SINGH,BANGA vs DCIT (INTERNATIONAL TAXATION), CHANDIGARH
ITA 525/CHANDI/2025[2011-12]Status: Disposed7/4/2026AY 2011-12
HIMANSHU KWATRA,SHAHABAD MARKANDA, HARYANA vs INCOME TAX OFFICER, KURUKSHETRA, HARYANA
ITA 1305/CHANDI/2025[2017-18]Status: Disposed7/4/2026AY 2017-18
SHRI BALWINDER SINGH,KURUKSHETRA vs ITO-WARD-1, KURUKSHETRA
ITA 116/CHANDI/2020[2011-12]Status: Disposed7/4/2026AY 2011-12
SUNDER SINGH,JIND vs ITO WARD1 JIND, JIND
ITA 993/CHANDI/2025[2017-18]Status: Disposed6/4/2026AY 2017-18
RAKESH GOYAL,PANCHKULA vs INCOME TAX OFFICER, WARD-3, PANCHKULA
ITA 796/CHANDI/2025[2017-18]Status: Disposed6/4/2026AY 2017-18
MANOJ GUPTA,FATEHGARH SAHIB vs INCOME TAX OFFICER, MANDI GOBINDGARH
ITA 792/CHANDI/2025[2018-19]Status: Disposed6/4/2026AY 2018-19
MANOJ GUPTA,FATEHGARH SAHIB vs INCOME TAX OFFICER, MANDI GOBINDGARH
ITA 791/CHANDI/2025[2017-18]Status: Disposed6/4/2026AY 2017-18
INCOME TAX OFFICER, PATIALA vs GULMOHAR ASSOCIATES, PATIALA
ITA 64/CHANDI/2025[2014-15]Status: Disposed6/4/2026AY 2014-15
BAHADUR SINGH SAGGU, LUDHIANA,LUDHIANA vs JAO THE INCOME TAX OFFICER WARD 4(1), LUDHIANA, LUDHIANA
ITA 1614/CHANDI/2025[2020-2021]Status: Disposed6/4/2026AY 2020-2021
INCOME TAX OFFICER, LUDHIANA vs GREYLINE KNITWEAR, LUDHIANA
ITA 1610/CHANDI/2025[2017]Status: Disposed6/4/2026
NIRMAL SINGH,AMBALA vs ITO WARD-2, AMBALA, AMBALA
ITA 1260/CHANDI/2025[2011-12]Status: Disposed6/4/2026AY 2011-12
RANDHIR SINGH,PUNJAB vs DCIT/ACIT(CEN)-1 CHD, CHANDIGARH
ITA 1255/CHANDI/2025[2017-18]Status: Disposed6/4/2026AY 2017-18
HEALTH BIOTECH LIIMITED,CHANDIGARH vs DCIT/ ACIT CIR1(1), CHANDIGARH
ITA 1243/CHANDI/2025[2017-18]Status: Disposed6/4/2026AY 2017-18
HEALTH BIOTECH LIMITED,CHANDIGARH vs DCIT/ ACIT CIR1(1), CHANDIGARH
ITA 1242/CHANDI/2025[2017-18]Status: Disposed6/4/2026AY 2017-18
HEALTH BIOTECH LIMITED,CHANDIGARH vs DCIT/ACIT CIR1(1), CHANDIGARH
ITA 1241/CHANDI/2025[2016-17]Status: Disposed6/4/2026AY 2016-17
KLG JEWELLERS, PATIALA,PATIALA vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, CHANDIGARH, CHANDIGARH
ITA 1236/CHANDI/2025[2020-2021]Status: Disposed6/4/2026AY 2020-2021
GURCHARAN SINGH SACHDEVA,LUDHIANA vs INCOME TAX OFFICER, WARD 6(1), LUDHIANA
ITA 1223/CHANDI/2025[2018-19]Status: Disposed6/4/2026AY 2018-19
