← All Benches
ITAT Chandigarh Bench
6,739 judgments
M/S TRIDENT LIMITED,LUDHIANA vs ACIT, C-1, LUDHIANA
ITA 1376/CHANDI/2017[2013-14]Status: Disposed20/3/2018AY 2013-14
PATIALA IMPROVEMENT TRUST,PATIALA vs DCIT (EXEMPTIONS), C-I, CHANDIGARH
ITA 1375/CHANDI/2017[2013-14]Status: Disposed20/3/2018AY 2013-14
DCIT, CIRCLE, PARWANOO vs M/S AEROWIN INTERNATIONAL, BADDI
ITA 1345/CHANDI/2017[2012-13]Status: Disposed20/3/2018AY 2012-13
SH. VIRENDER KUMAR,JAGADHRI vs ITO, W-2, YAMUNANAGAR
ITA 1322/CHANDI/2017[2007-08]Status: Disposed20/3/2018AY 2007-08
PUNJABI CO-OPERATIVE HOUSE BUILDING SOCIETY,CHANDIGARH vs DCIT, MOHALI
ITA 287/CHANDI/2015[2007-08]Status: Disposed20/3/2018AY 2007-08
SH. SUKHVINDER SINGH,PEHOWA vs ACIT, KURUKSHETRA
ITA 1233/CHANDI/2011[2008-09]Status: Disposed20/3/2018AY 2008-09
DEEPAK VERMA,MOHALI vs PR. CIT-2, CHANDIGARH
ITA 634/CHANDI/2017[2012-13]Status: Disposed19/3/2018AY 2012-13
M/S SIRMOUR HOTELS PVT. LTD.,SIRMOUR vs ITO, NAHAN
ITA 376/CHANDI/2017[2012-13]Status: Disposed19/3/2018AY 2012-13
M/S SIRMOUR HOTELS PVT. LTD.,SIRMOUR vs DCIT, PARWANOO
ITA 375/CHANDI/2017[2008-09]Status: Disposed19/3/2018AY 2008-09
M/S SIRMOUR HOTELS PVT. LTD.,SIRMOUR vs DCIT, PARWANOO
ITA 374/CHANDI/2017[2007-08]Status: Disposed19/3/2018AY 2007-08
SH. MUNISH JAIN,LUDHIANA vs DCIT, LUDHIANA
ITA 255/CHANDI/2017[2011-12]Status: Disposed19/3/2018AY 2011-12
SH. MUNISH JAIN,LUDHIANA vs DCIT, LUDHIANA
ITA 254/CHANDI/2017[2010-11]Status: Disposed19/3/2018AY 2010-11
M/S ESS ESS STEEL CASTING & ROLLING MILLS,LUDHIANA vs ACIT, CIRCLE- V, LUDHIANA
ITA 1217/CHANDI/2017[2012-13]Status: Disposed19/3/2018AY 2012-13
DCIT, LUDHIANA vs M/S JAIN UDHAY APPARELS PVT. LTD., LUDHIANA
ITA 111/CHANDI/2017[2011-12]Status: Disposed19/3/2018AY 2011-12
VIDEOTEX INTERNATIONAL (P) LTD,LUDHIANA vs ADDL. CIT, LUDHIANA
ITA 834/CHANDI/2016[2010-11]Status: Disposed19/3/2018AY 2010-11
VIDEOTEX INTERNATIONAL (P) LTD,LUDHIANA vs JOINT COMMISSIONER OF INCOME TAX, LUDHIANA
ITA 833/CHANDI/2016[2009-10]Status: Disposed19/3/2018AY 2009-10
SH. JASWINDER SINGH LOTA,MOHALI vs DY. DIRECTOR OF INCOME TAX, CHANDIGARH
ITA 802/CHANDI/2015[2008-09]Status: Disposed19/3/2018AY 2008-09
CSJ INFRASTRUCTURE PRIVATE LIMITED,CHANDIGARH vs ACIT, CHANDIGARH
ITA 456/CHANDI/2016[2011-12]Status: Disposed16/3/2018AY 2011-12
CSJ INFRASTRUCTURE PRIVATE LIMITED,CHANDIGARH vs JCIT, CHANDIGARH
ITA 455/CHANDI/2016[2010-11]Status: Disposed16/3/2018AY 2010-11
MAHIPINDER SINGH SANDHU,CHANDIGARH vs ACIT, CHANDIGARH
ITA 650/CHANDI/2017[2008-09]Status: Disposed14/3/2018AY 2008-09
