← All Benches

ITAT Chandigarh Bench

6,746 judgments

SH. APINDER PAL SINGH,LUDHIANA vs JCIT, R-6, LUDHIANA

ITA 146/CHANDI/2018[2011-12]Status: Disposed2/8/2018AY 2011-12

SH. KAMAL DEEN SHEKH,CHAMBA vs ACIT, CIRCLE, PALAMPUR

ITA 1151/CHANDI/2017[2007-08]Status: Disposed2/8/2018AY 2007-08

KISSAN VIKAS CHAMBER PUNJAB MANDI BHAWAN,MOHALI vs CIT(E), CHANDIGARH

ITA 1635/CHANDI/2017[--]Status: Disposed1/8/2018

M/S PARVATIYA GRAMIN BANK LTD. (NOW HIMACHAL GRAMIN BANK),MANDI vs JCIT, RANGE, PALAMPUR

ITA 1576/CHANDI/2017[2011-12]Status: Disposed1/8/2018AY 2011-12

M/S PARVATIYA GRAMIN BANK LTD. (NOW HIMACHAL GRAMIN BANK),MANDI vs DCIT, CIRCLE, PALAMPUR

ITA 1575/CHANDI/2017[2008-09]Status: Disposed1/8/2018AY 2008-09

SMT. POONAM SIDHU,LUDHIANA vs ITO, W-7(3), LUDHIANA

ITA 1412/CHANDI/2017[2011-12]Status: Disposed1/8/2018AY 2011-12

SMT. POONAM SIDHU,LUDHIANA vs ITO, W-7(3), LUDHIANA

ITA 1411/CHANDI/2017[2011-12]Status: Disposed1/8/2018AY 2011-12

M/S KIRPA RAM MAST RAM & CO.,KANGRA vs ITO, PALAMUR

ITA 1374/CHANDI/2017[2014-15]Status: Disposed1/8/2018AY 2014-15

M/S GURUDWARA BOHLI SAHIB KAR SEWA & CHARITABLE SOCIETY,PEHOWA vs CIT(E), CHANDIGARH

ITA 1263/CHANDI/2017[0000-00]Status: Disposed1/8/2018AY 0000-00

M/S VIJAY CHAUHAN & COMPANY,HAMIRPUR vs ITO, HAMIRPUR

ITA 965/CHANDI/2016[2007-08]Status: Disposed1/8/2018AY 2007-08

M/S KIRPA RAM MAST RAM & CO.,KANGRA vs INCOME TAX OFFICER, PALAMPUR

ITA 1150/CHANDI/2016[2010-11]Status: Disposed1/8/2018AY 2010-11

LITTLE BEE IMPEX,LUDHIANA vs CIT-II, LUDHIANA

ITA 584/CHANDI/2012[2007-08]Status: Disposed1/8/2018AY 2007-08

M/S STATE BANK OF PATIALA,PATIALA vs ACIT, PATIALA

ITA 385/CHANDI/2008[2000-01]Status: Disposed31/7/2018AY 2000-01

M/S STATE BANK OF PATIALA,PATIALA vs ACIT, PATIALA

ITA 384/CHANDI/2008[1999-2000]Status: Disposed31/7/2018AY 1999-2000

DCIT, C-1, LUDHIANA vs M/S RICO CASTING, LUDHIANA

ITA 1432/CHANDI/2017[2013-14]Status: Disposed30/7/2018AY 2013-14

SH. VISHAL SINGH,CHANDIGARH vs DCIT, C-1(1), CHANDIGARH

ITA 568/CHANDI/2018[2013-14]Status: Disposed27/7/2018AY 2013-14

ITO, W-6(1), MOHALI vs SH. NIRANKAR SINGH, MOHALI

ITA 433/CHANDI/2018[2014-15]Status: Disposed27/7/2018AY 2014-15

MOHINDER SINGH,MALERKOTLA vs ITO, W-1, MALERKOTLA

ITA 133/CHANDI/2018[2009-10]Status: Disposed27/7/2018AY 2009-10

ACIT, CIRCLE, SHIMLA vs M/S BEAS VALLEY POWER CORPORATION LIMITED, NEW SHIMLA

ITA 101/CHANDI/2018[2014-15]Status: Disposed27/7/2018AY 2014-15

DCIT, CENTRAL CIRCLE II, CHANDIGARH vs M/S SAB UDYOG LIMITED, CHANDIGARH

ITA 980/CHANDI/2017[2008-09]Status: Disposed27/7/2018AY 2008-09