← All Benches
ITAT Chandigarh Bench
6,746 judgments
M/S SHRI RAM INSTITUTE FOR INFORMATON & TECHNOLOGY,KHANNA vs ITO, W-IV, KHANNA
ITA 289/CHANDI/2018[2011-12]Status: Disposed6/6/2019AY 2011-12
M/S GAGANDEEP ICE & COLD STORAGE PVT. LTD,SIRHIND vs ITO, WARD SIRHIND HQ, MANDI GOBINDGARH
ITA 1079/CHANDI/2018[2008-09]Status: Disposed6/6/2019AY 2008-09
DCIT, CC-1, LUDHIANA vs M/S KARAN SALES CORPORATION, LUDHIANA
ITA 953/CHANDI/2018[2014-15]Status: Disposed4/6/2019AY 2014-15
M/S BEST BUY COMMODITIES PVT LTD,LUDHIANA vs THE INCOME TAX OFFICER, W-VI(I), LUDHIANA
ITA 869/CHANDI/2018[2006-07]Status: Disposed4/6/2019AY 2006-07
M/S FIDELITY COMMODITY TRADERS LTD.,LUDHIANA vs ITO, W-7(1), LUDHIANA
ITA 527/CHANDI/2018[2013-14]Status: Disposed4/6/2019AY 2013-14
SH. PARAM PAUL SINGH,CHANDIGARH vs DCIT (INTL. TAXATION), CIRCLE, CHANDIGARH
ITA 198/CHANDI/2018[2009-10]Status: Disposed4/6/2019AY 2009-10
ACIT, C-3(1), CHANDIGARH vs M/S GSCO INFRASTRUCTURE (P) LTD., CHANDIGARH
ITA 1170/CHANDI/2018[2012-13]Status: Disposed4/6/2019AY 2012-13
AMRIT GOYAL,MANIMAJRA vs ITO, W-3(4), CHANDIGARH
ITA 1489/CHANDI/2017[2009-10]Status: Disposed4/6/2019AY 2009-10
HARYANA SARASWATI HERTIAGE,PANCHKULA vs COMMISSINER OF INCOME TAX (EXEMPTION), CHANDIGARH
ITA 1213/CHANDI/2016[]Status: Disposed4/6/2019
M/S ARISUDANA INDUSTRIES LTD,LUDHIANA vs ASSISTANT COMMISSIONER OF INCOME TAX, LUDHIANA
ITA 10/CHANDI/2016[2012-13]Status: Disposed4/6/2019AY 2012-13
SMT. UMA SAINI,LUDHIANA vs ITO, W-7(2), LUDHIANA
ITA 965/CHANDI/2018[2015-16]Status: Disposed3/6/2019AY 2015-16
DCIT, CIRCLE, SHIMLA vs M/S IDEAL STRIPS, NAHAN
ITA 681/CHANDI/2018[2014-15]Status: Disposed3/6/2019AY 2014-15
SH. SANJEEV BANSAL,NABHA vs ITO, NABHA
ITA 668/CHANDI/2018[2009-10]Status: Disposed3/6/2019AY 2009-10
B.P. LIPEDS,CHANDIGARH vs DCIT, CIRCLE, PARWANOO
ITA 1554/CHANDI/2018[2015-16]Status: Disposed3/6/2019AY 2015-16
SH. JARNAIL SINGH,RAJPURA vs ITO, RAJPURA
ITA 1295/CHANDI/2018[2014-15]Status: Disposed3/6/2019AY 2014-15
DCIT, C-1, LUDHIANA vs M/S BBF INDUSTRIES LIMITED, LUDHIANA
ITA 1263/CHANDI/2018[2011-12]Status: Disposed3/6/2019AY 2011-12
MR. RAJAN AGGARWAL (HUF),LUDHIANA vs ACIT, C-2, LUDHIANA
ITA 1036/CHANDI/2018[2015-16]Status: Disposed3/6/2019AY 2015-16
SMT. SANDHYA KHANDELIA,CHANDIGARH vs DCIT, CIRCLE 1(1), CHANDIGARH
ITA 966/CHANDI/2017[2013-14]Status: Disposed3/6/2019AY 2013-14
DCIT, SANGRUR vs M/S LOTUS PROCESSORS PVT. LTD., BARNALA
ITA 913/CHANDI/2018[2012-13]Status: Disposed7/5/2019AY 2012-13
ITO, W-1, MANDI GOBINDGARH HQ, SIRHIND vs M/S BEE CEE STEEL ROLLING MILLS, MANDI GOBINDGARH
ITA 453/CHANDI/2018[2012-13]Status: Disposed7/5/2019AY 2012-13