← All Benches
ITAT Chandigarh Bench
6,746 judgments
M/S STOVEKRAFT INDIA,BADDI vs DCIT, CIRCLE, PARWANOO
ITA 885/CHANDI/2019[2015-16]Status: Disposed20/5/2020AY 2015-16
M/S KANDHARI INFRASTRUCTURES PRIVATE LIMITED,CHANDIGARH vs ASSITANT COMMISSIONER OF INCOME TAX-CIRCLE-2(1), CHANDIGARH
ITA 197/CHANDI/2020[2012-13]Status: Disposed28/4/2020AY 2012-13
M/S KANDHARI INFRASTRUCTURES PRIVATE LIMITED,CHANDIGARH vs ASSITANT COMMISSIONER OF INCOME TAX-CIRCLE-2(1), CHANDIGARH
ITA 194/CHANDI/2020[2009-10]Status: Disposed28/4/2020AY 2009-10
M/S FASTWAY TRANSMISSION (P) LTD.,CHANDIGARH vs DCIT, CC-II, CHANDIGARH
ITA 140/CHANDI/2019[2015-16]Status: Disposed28/4/2020AY 2015-16
M/S FASTWAY TRANSMISSION (P) LTD.,CHANDIGARH vs DCIT, CC-II, CHANDIGARH
ITA 139/CHANDI/2019[2012-13]Status: Disposed28/4/2020AY 2012-13
SH. VARINDER KUMAR GUPTA,PATIALA vs PR. CIT, PATIALA
ITA 754/CHANDI/2018[2013-14]Status: Disposed28/4/2020AY 2013-14
M/S PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATIN LTD.,CHANDIGARH vs ACIT, C-2(1), CHANDIGARH
ITA 1293/CHANDI/2018[2014-15]Status: Disposed28/4/2020AY 2014-15
M/S FASTWAY TRANSMISSION (P) LTD.,CHANDIGARH vs ACIT, CHANDIGARH
ITA 547/CHANDI/2017[2013-14]Status: Disposed28/4/2020AY 2013-14
M/S SHIVA EDUCATIONAL SOCIETY,BILASPUR vs ACIT, MANDI
ITA 490/CHANDI/2017[2010-11]Status: Heard28/4/2020AY 2010-11
M/S OAK VALLEY RESIDENCY,DALHOUISE vs ITO, DALHOUSIE AT, BANIKHET
ITA 496/CHANDI/2018[2007-08]Status: Disposed27/2/2020AY 2007-08
M/S STEEL STRIPS WHEELS LIMITED,CHANDIGARH vs DCIT, CC-II, CHANDIGARH
ITA 1287/CHANDI/2018[2013-14]Status: Disposed27/2/2020AY 2013-14
DCIT, CC-II, CHANDIGARH vs M/S STEEL STRIPS WHEELS LIMITED, CHANDIGARH
ITA 1233/CHANDI/2018[2013-14]Status: Disposed27/2/2020AY 2013-14
SH. SHAMBHU KUMAR,LUDHIANA vs ACIT, LUDHIANA
ITA 957/CHANDI/2017[2000-01]Status: Disposed27/2/2020AY 2000-01
DCIT, SIRHIND vs M/S RAJA FAT & FEEDS PVT. LTD., RAJPURA
ITA 840/CHANDI/2017[2012-13]Status: Disposed27/2/2020AY 2012-13
M/S OAK VALLEY RESIDENCY,DALHOUSIE vs ITO, BANIKHET
ITA 485/CHANDI/2017[2008-09]Status: Disposed27/2/2020AY 2008-09
DCIT, C-3, LUDHIANA vs SH. SHAMBHU KUMAR, JUGIANA
ITA 1492/CHANDI/2017[2000-01]Status: Disposed27/2/2020AY 2000-01
DCIT, C-5, LUDHIANA vs SHRI SHAMBHU KUMAR, LUDHIANA
ITA 1007/CHANDI/2017[2000-01]Status: Disposed27/2/2020AY 2000-01
ACIT, SANGRUR vs M/S AGGARSAIN FIBRES LTD., SAMANA
ITA 829/CHANDI/2016[2011-12]Status: Disposed27/2/2020AY 2011-12
M/S HOTEL OAK VALLEY RESIDENCY,CHAMBA vs ITO, BANIKHET
ITA 772/CHANDI/2012[2007-08]Status: Disposed27/2/2020AY 2007-08
M/S THE PUNJAB STATE COOP BANK LTD.,CHANDIGARH vs ACIT, C-2(1), CHANDIGARH
ITA 814/CHANDI/2019[2013-14]Status: Disposed26/2/2020AY 2013-14
