← All Benches
ITAT Chandigarh Bench
6,746 judgments
SHRI VISHAL BHALLA,SOLAN vs ITO, BADDI
ITA 1261/CHANDI/2019[2014-15]Status: Disposed28/5/2021AY 2014-15
DCIT, C-1, (E), CHANDIGARH vs M/S MANAV MANGAL SOCIETY, CHANDIGARH
ITA 30/CHANDI/2020[2016-17]Status: Disposed27/5/2021AY 2016-17
M/S MANAV MANGAL SOCIETY,CHANDIGARH vs DCIT, C-1, (E), CHANDIGARH
ITA 3/CHANDI/2020[2011-12]Status: Disposed27/5/2021AY 2011-12
DCIT, C-1, (E), CHANDIGARH vs M/S MANAV MANGAL SOCIETY, CHANDIGARH
ITA 29/CHANDI/2020[2015-16]Status: Disposed27/5/2021AY 2015-16
DCIT, C-1, (E), CHANDIGARH vs M/S MANAV MANGAL SOCIETY, CHANDIGARH
ITA 28/CHANDI/2020[2014-15]Status: Disposed27/5/2021AY 2014-15
DCIT,CIRCLE-1(EXEMPTION), CHANDIGARH vs M/S MANAV MANGAL SCHOOL( MANAV MANGAL SOCIETY), CHANDIGARH
ITA 27/CHANDI/2020[2013-14]Status: Disposed27/5/2021AY 2013-14
M/S MANAV MANGAL SOCIETY,CHANDIGARH vs DCIT, C-1, (E), CHANDIGARH
ITA 2/CHANDI/2020[2010-11]Status: Disposed27/5/2021AY 2010-11
DCIT, C-1, (E), CHANDIGARH vs M/S MANAV MANGAL SOCIETY, CHANDIGARH
ITA 137/CHANDI/2020[2011-12]Status: Disposed27/5/2021AY 2011-12
DCIT, C-1, (E), CHANDIGARH vs M/S MANAV MANGAL SOCIETY, CHANDIGARH
ITA 136/CHANDI/2020[2010-11]Status: Disposed27/5/2021AY 2010-11
SIMAR KAUR,KURUKSHETRA vs ACIT, CIRCLE, KURUKSHETRA
ITA 220/CHANDI/2019[2010-11]Status: Disposed25/5/2021AY 2010-11
BABA FARID UNIVERCITY OF HEALTH SCIENCE,FARIDKOT vs CIT(E), CHANDIGARH
ITA 2/CHANDI/2021[2019-20]Status: Disposed24/5/2021AY 2019-20
M/S BHUSHAN INFORMATION TECHNOLOGIES PVT.LTD,CHANDIGARH vs DCIT-CC-1, CHANDIGARH
ITA 110/CHANDI/2020[2015-16]Status: Disposed20/5/2021AY 2015-16
SH. PREM SINGH CHANKROLA,CHANDIGARH vs ITO, W-4(4), CHANDIGARH
ITA 483/CHANDI/2019[2015-16]Status: Disposed20/5/2021AY 2015-16
BUILDING COMMITTEE (SOCIETY),BARNALA vs CIT(E), CHANDIGARH
ITA 1295/CHANDI/2019[--]Status: Disposed18/5/2021
SHRI BALJIT YADAV,JIND vs ITO, W-1, JIND
ITA 1260/CHANDI/2019[2009-10]Status: Disposed17/5/2021AY 2009-10
SATYAWAN,JIND vs ITO, W-1, JIND
ITA 1258/CHANDI/2019[2011-12]Status: Disposed17/5/2021AY 2011-12
TEJ PAUL BHARDWAJ,SUNAM vs PR. CIT, PATIALA
ITA 463/CHANDI/2019[2014-15]Status: Disposed13/5/2021AY 2014-15
M/S CITIZEN GLOBAL (P) LTD.,LUDHIANA vs ITO, W-7(1), LUDHIANA
ITA 201/CHANDI/2019[2008-09]Status: Disposed12/5/2021AY 2008-09
M/S G.K.HOTELS (P) LTD,CHANDIGARH vs ACIT, C-4(1), CHANDIGARH
ITA 575/CHANDI/2019[2013-14]Status: Disposed12/5/2021AY 2013-14
M/S CITIZEN GLOBAL (P) LTD.,LUDHIANA vs ITO, W-7(1), LUDHIANA
ITA 204/CHANDI/2019[2013-14]Status: Disposed12/5/2021AY 2013-14