← All Benches
ITAT Chandigarh Bench
6,746 judgments
ABHINAV IMPEX,LUDHIANA vs ITO, LUDHIANA
ITA 368/CHANDI/2021[2019-20]Status: Disposed5/1/2022AY 2019-20
ACME FORMULATION PRIVATE LIMITED,CHANDIGARH vs DCIT CIRCLE 2 (1), CHANDIGARH
ITA 347/CHANDI/2021[2018-19]Status: Disposed5/1/2022AY 2018-19
M/S GLOBE PRECISION INDUSTRIES PVT. LTD.,SOLAN vs DCIT/ACIT CIRCLE, PARWANOO
ITA 342/CHANDI/2021[2018-19]Status: Disposed5/1/2022AY 2018-19
M/S SHRI VAISH AGGARWAL PANCHYAT,KURUKSHETRA vs CIT,(E), CHANDIGARH
ITA 1585/CHANDI/2017[2016-17]Status: Disposed5/1/2022AY 2016-17
THE JABO MAJRO CO-OPERATIVE LABOUR AND CONSTRUCTION SOCIETY LTD.,MALERKOTLA vs ITO, MALERKOTLA
ITA 361/CHANDI/2021[2018-19]Status: Disposed4/1/2022AY 2018-19
M/S TRIDENT INSTITUTE OF SOCIAL SCIENCES,BARNALA vs CIT(EXEMPTION), CHANDIGARH
ITA 29/CHANDI/2021[2020-21]Status: Disposed4/1/2022AY 2020-21
DCIT-CC-III, LUDHIANA vs M/S SEL TEXTILE LTD, LUDHIANA
ITA 206/CHANDI/2021[2013-14]Status: Disposed4/1/2022AY 2013-14
HIMALAYAN BUDDHIST CULTURAL ASSOCIATION,KULLU vs ACIT,CIRCLE/DCIT CPC,BENGLURU, MANDI
ITA 177/CHANDI/2021[2015-16]Status: Disposed4/1/2022AY 2015-16
M/S RETAIL QUOTIENT RESEARCH PVT. LTD.,CHANDIGARH vs ACIT, C-5(1), CHANDIGARH
ITA 901/CHANDI/2019[2013-14]Status: Disposed4/1/2022AY 2013-14
MAVERICK BUILDERS PVT. LTD.,LUDHIANA vs ITO, W-7(4), LUDHIANA
ITA 522/CHANDI/2019[2010-11]Status: Disposed4/1/2022AY 2010-11
DCIT, CIRCLE, MANDI GOBINDGARH HQ, SIRHIND vs M/S AMBER ENTERPRISES (INDIA) PVT. LTD., RAJPURA
ITA 437/CHANDI/2018[2012-13]Status: Disposed29/12/2021AY 2012-13
LATE SHRI GHANSHAM DASS THROUGH L/H SH.DEVINDER SINGH,CHANDIGARH vs DCIT-CC-1, CHANDIGARH
ITA 7/CHANDI/2021[2017-18]Status: Disposed22/12/2021AY 2017-18
LATE SH. GHANSHAM DASS THROUGH L/H SH. DEVINDER SINGH,CHANDIGARH vs DCIT-CC-1, CHANDIGARH
ITA 6/CHANDI/2021[2016-17]Status: Disposed22/12/2021AY 2016-17
LATE SH. GHANSHAM DASS THROUGH L/H SH.DEVINDER SINGH,CHANDIGARH vs DCIT-CC-1, CHANDIGARH
ITA 5/CHANDI/2021[2015-16]Status: Disposed22/12/2021AY 2015-16
SHRI TEJA SINGH,PATIALA vs ITO WARD SAMANA, PATIALA
ITA 217/CHANDI/2020[2011-12]Status: Disposed22/12/2021AY 2011-12
SH. SUKHDEV SINGH,MOHALI vs ITO WARD 6 (1), CHANDIGARH
ITA 341/CHANDI/2021[2018-19]Status: Disposed17/12/2021AY 2018-19
B.L EDUCATIONAL SOCIETY,SOLAN vs DCIT,CPC/ITO(EXEMPTION) WARD, SOLAN
ITA 313/CHANDI/2021[2019-20]Status: Disposed17/12/2021AY 2019-20
SH. GURDEEP SINGH,LUDHIANA vs ITO-WARD-1(5), LUDHIANA
ITA 297/CHANDI/2021[2019-20]Status: Disposed17/12/2021AY 2019-20
VTC TRANSPORT PRIVATE LIMITED,CHANDIGARH vs ACIT,CPC/JCITOSD,CIRCLE-4(1), CHANDIGARH
ITA 278/CHANDI/2021[2019-20]Status: Disposed17/12/2021AY 2019-20
SH. VANEET GUPTA,PANCHKULA vs PR.CIT, PANCHKULA
ITA 117/CHANDI/2021[2011-12]Status: Disposed17/12/2021AY 2011-12
