← All Benches
ITAT Chandigarh Bench
6,746 judgments
SH. VIJAY KUMAR SINGH,BADDI vs ITO, BADDI
ITA 14/CHANDI/2022[2018-19]Status: Disposed21/4/2022AY 2018-19
PARMINDER SINGH,LUDHIANA vs ITO, LUDHIANA
ITA 12/CHANDI/2022[2018-19]Status: Disposed21/4/2022AY 2018-19
SHRI NARINDER SINGH,MOHALI vs PR.CIT-1, CHANDIGARH
ITA 45/CHANDI/2021[2011-12]Status: Disposed21/4/2022AY 2011-12
ROCKING CHAIR MANAGEMENT SERVICES PRIVATE LTD.,CHANDIGARH vs ITO WARD 1 (5), CHANDIGARH
ITA 438/CHANDI/2021[2018-19]Status: Disposed21/4/2022AY 2018-19
ITO, WARD 6(1), LUDHIANA vs SH. SITA RAM SINGLA, LUDHIANA
ITA 418/CHANDI/2021[2018-19]Status: Disposed21/4/2022AY 2018-19
RIDE LINK AUTO,LUDHIANA vs ITO WARD 7 (1), LUDHIANA
ITA 394/CHANDI/2021[2019-2020]Status: Disposed21/4/2022AY 2019-2020
SH. MAHESH CHUGH,CHANDIGARH vs PR.CIT-2, CHANDIGARH
ITA 104/CHANDI/2021[2015-16]Status: Disposed21/4/2022AY 2015-16
M/S PURE DRINK LTD.,NEW DELHI vs ACIT,CIRCLE, PATIALA
ITA 254/CHANDI/2020[2008-09]Status: Disposed21/4/2022AY 2008-09
VARDHMAN TEXTILES LIMITED,LUDHIANA vs DCIT, LUDHIANA
ITA 373/CHANDI/2021[2017-18]Status: Disposed21/4/2022AY 2017-18
NAVPREET SINGH BHASIN,CHANDIGARH vs ITO, TDS-2, CHANDIGARH
ITA 1002/CHANDI/2019[2013-14]Status: Disposed20/4/2022AY 2013-14
SH. BALRAM KRISHAN AGGARWAL,CHANDIGARH vs ACIT, CENTRAL CIRCLE -1, CHANDIGARH
ITA 58/CHANDI/2022[2012-13]Status: Disposed19/4/2022AY 2012-13
M/S MIDAS AGROFOODS PVT. LTD.,MOGA vs PR. CIT (CENTRAL), LUDHIANA
ITA 408/CHANDI/2021[2017-18]Status: Disposed19/4/2022AY 2017-18
M/S JAIN AMAR CLOTHING PRIVATE LIMITED,LUDHIANA vs DCIT-CC-3, LUDHIANA
ITA 220/CHANDI/2021[2017-18]Status: Disposed19/4/2022AY 2017-18
M/S JINDAL BUILDTECH PVT. LTD.,GURGAON vs DCIT CIRCLE, PARWANOO
ITA 248/CHANDI/2020[2016-17]Status: Disposed19/4/2022AY 2016-17
SH. GEETA RAM,PANCHKULA vs DCIT/ITO, WARD-1, PANCHKULA
ITA 439/CHANDI/2021[2017-18]Status: Disposed18/4/2022AY 2017-18
MAAHIR SPICES PRIVATE LIMITED,CHANDIGARH vs ASSESSING OFFICER, WARD 1(1), NANGAL
ITA 94/CHANDI/2022[2019-20]Status: Disposed13/4/2022AY 2019-20
M/S MALBROS ENTERPRISES PVT. LTD.,FARIDKOT vs DCIT, CIRCLE -II, LUDHIANA
ITA 379/CHANDI/2021[2017-18]Status: Disposed13/4/2022AY 2017-18
DOVE CHEMICALS LIMITED,CHANDIGARH vs DCIT, CIRCLE 1(1), CHANDIGARH
ITA 93/CHANDI/2022[2019-20]Status: Disposed12/4/2022AY 2019-20
CLASSIC BATHROOM PRODUCTS PRIVATE LIMITED,CHANDIGARH vs ITO WARD 5(1), CHANDIGARH
ITA 92/CHANDI/2022[2019-20]Status: Disposed12/4/2022AY 2019-20
SMT. ASHMI GUPTA,LUDHIANA vs ITO, WARD VI(1), LUDHIANA
ITA 23/CHANDI/2022[2018-19]Status: Disposed11/4/2022AY 2018-19
