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ITAT Calcutta Bench

884 judgments

PRINCIPAL COMMISSIONER OF INCOME TAX 1 KOLKATA vs M/S COSMIC FERRO ALLOYS LTD

ITAT/223/202530/3/2026

HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

PRINCIPAL COMMISSIONER OF INCOME TAX 1 KOLKATA vs M/S COSMIC FERRO ALLOYS LTD

ITAT/204/202530/3/2026

HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

PRINCIPAL COMMISSIONER OF INCOME TAX 1 KOLKATA vs M/S COSMIC FERRO ALLOYS LTD

ITAT/222/202530/3/2026

HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

PRINCIPAL COMMISSIONER OF INCOME TAX 2 KOLKATA vs RAMESWARPUR COLD STORAGE PVT LTD

ITAT/35/202625/3/2026

HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

PRINCIPAL COMMISSIONER OF INCOME TAX ASANSOL vs SMT KAMALA DEVI PATNI

ITAT/41/202625/3/2026

HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

PRINCIPAL COMMISSIONER OF INCOME TAX 2 KOLKATA vs AMRITRASHI INFRA PRIVATE LIMITED

ITAT/5/202620/3/2026

HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

PRINCIPAL COMMISSIONER OF INCOME TAX 1 KOLKATA vs GOLD RUSH SALES AND SERVICES LTD

ITAT/237/202518/3/2026

HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

PRINCIPAL COMMISSIONER OF INCOME TAX 5 KOLKATA vs MACHINERY AGENCIES INDIA

ITAT/217/202518/3/2026

HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

PRINCIPAL COMMISSIONER OF INCOME TAX 5 KOLKATA vs TAPAN KANTI ROY

ITAT/224/202511/3/2026

HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

The Principal Commissioner of Income Tax Central 2, Kolkata vs MS A P Fashion Pvt Ltd

ITAT/188/202511/3/2026

HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

PRINCIPAL COMMISSIONER OF INCOME TAX 5 KOLKATA vs KCO ALUMINIUM LLP

ITAT/215/20259/3/2026

HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

PRINCIPAL COMMISSIONER OF INCOME TAX 1 KOLKATA vs M/S SHANKAR CREDIT PRIVATE LIMITED

ITAT/282/20249/3/2026

HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

PRINCIPAL COMMISSIONER OF INCOME TAX 1 KOLKATA vs RUSSEL CREDIT LIMITED

ITAT/153/202520/2/2026

HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

DEYS MEDICAL (U.P.) PRIVATE LIMITED vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL 2 KOLKATA

ITAT/160/202418/2/2026

HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

PRINCIPAL COMMISSIONER OF INCOME TAX 2 KOLKATA vs M/S EXPRESS TRADELINK PVT LTD

ITAT/95/20254/2/2026

HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

PRINCIPAL COMMISSIONER OF INCOME TAX 1 KOLKATA vs M/S SHIPRA ENCLAVE PVT LTD

ITAT/94/20254/2/2026

HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

PRINCIPAL COMMISSIONER OF INCOME TAX 2 KOLKATA vs KARNI INFRAPROJECTS PRIVATE LIMITED

ITAT/168/202528/1/2026

HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

PRINCIPAL COMMISSIONER OF INCOME TAX 2 KOLKATA vs M/S RADIANT COMMERCIAL AND INVESTMENT PRIVATE LIMITED

ITAT/192/202519/1/2026

HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

Principal Commissioner Income Tax Central 2 Kolkata vs Alert Consultants and Credit Private Limited

ITAT/191/202519/1/2026

HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

PRICIPAL COMMISSIONER OF INCOME TAX 13 KOLKATA vs UMANG NEMANI

ITAT/176/202519/1/2026

HON'BLE JUSTICE RAJARSHI BHARADWAJ,HON'BLE JUSTICE UDAY KUMAR

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