← All Benches
ITAT Bangalore Bench
18,417 judgments
ACIT vs SRI. K.S. RAMAKRISHNA,
ITA 254/BANG/2014[2002-03]Status: Disposed8/4/2015AY 2002-03
M/S SANYO BPL PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1580/BANG/2014[2009-10]Status: Disposed8/4/2015AY 2009-10
M/S KODIAK NETWORKS I P LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1348/BANG/2014[2006-07]Status: Disposed8/4/2015AY 2006-07
INCOME TAX OFFICER,WARD-11(1), BANGALORE vs M/S DECHO TECHNOLOGY INDIA P LTD, BANGALORE
ITA 1326/BANG/2014[2009-10]Status: Disposed8/4/2015AY 2009-10
SMT NAGAMANI K T,BANGALORE vs INCOME TAX OFFICER, WARD-6(2), BANGALORE
ITA 1202/BANG/2014[2007-08]Status: Disposed8/4/2015AY 2007-08
MRS.NANJAIAH NAGAMANI,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1198/BANG/2014[2008-09]Status: Disposed8/4/2015AY 2008-09
BHUWALKA SALES CORPORATION,BANGALORE vs ACIT, BANGALORE
ITA 1436/BANG/2013[2009-10]Status: Disposed1/4/2015AY 2009-10
KARNATAKA HOUSING BOARD,BANGALORE vs DDIT, BANGALORE
ITA 805/BANG/2014[2005-06]Status: Disposed31/3/2015AY 2005-06
DDIT, BANGALORE vs BALDWIN METHODIST EDUCATIONAL SOCIETY, BANGALORE
ITA 523/BANG/2014[20090-10]Status: Disposed31/3/2015
SRI SHIVAKUMAR N,BANGALORE vs COMMISSIONER OF INCOME TAX(APPEALS)III, BANGALORE
ITA 1167/BANG/2014[2007-08]Status: Disposed31/3/2015AY 2007-08
DCIT vs M/S UNITED SPIRITS LTD.,
ITA 653/BANG/2013[2009-10]Status: Disposed31/3/2015AY 2009-10
DCIT vs M/S UNITED SPIRITS LTD.,
ITA 652/BANG/2013[2008-09]Status: Disposed31/3/2015AY 2008-09
UNITED SPIRITS LTD. vs ACIT,
ITA 605/BANG/2013[2009-10]Status: Disposed31/3/2015AY 2009-10
NARAYANA BUILDERS vs ITO,
ITA 474/BANG/2013[2009-10]Status: Disposed31/3/2015AY 2009-10
UNITED SPIRTIS LIMITED vs ACIT,
ITA 424/BANG/2013[2008-09]Status: Disposed31/3/2015AY 2008-09
THE CHIEF ACCOUNTS OFFICER,MYSORE vs ITO, MYSORE
ITA 188/BANG/2013[2007-08]Status: Disposed31/3/2015AY 2007-08
ITO, BANGALORE vs M/S RELQ SOFTWARE PVT. LTD., BANGALORE
ITA 1381/BANG/2011[2002-03]Status: Disposed31/3/2015AY 2002-03
M/S. TELLABS INDIA PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1315/BANG/2010[2006-07]Status: Disposed31/3/2015AY 2006-07
M/S. UNITED SPIRITS LTD.,BANGALORE vs ACIT, BANGALORE
ITA 1277/BANG/2010[2007-08]Status: Disposed31/3/2015AY 2007-08
M/S VISHWA GANIGARA SAMUDAYA TRUST,BANGALORE vs DIRECTOR OF INCOME TAX,(EXEMPTION), BANGALORE
ITA 1271/BANG/2014[]Status: Disposed30/3/2015