← All Benches

ITAT Bangalore Bench

18,435 judgments

I.T.O., MANGALORE vs M/S POST & BSNL EMPLOYEES CO-OPERATIVE SOCIETY LTD., MANGALORE

ITA 1619/BANG/2014[2009-10]Status: Disposed15/5/2015AY 2009-10

DAIVAJNA CREDIT CO-OPERATIVE SOCIETY LTD.,MANGALORE vs CIT, MANGALORE

ITA 686/BANG/2014[2009-10]Status: Disposed14/5/2015AY 2009-10

DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs M/S SLK SOFTWARE SERVICES P LTD, BANGALORE

ITA 1459/BANG/2014[2010-11]Status: Disposed14/5/2015AY 2010-11

SRI. E. KRISHNAPPA vs ACIT, BANGALORE

ITA 325/BANG/2013[2007-08]Status: Disposed14/5/2015AY 2007-08

M/S POORNIMA CARGO MOVERS,MANGALORE vs ITO, BANGALORE

ITA 1327/BANG/2013[2006-07]Status: Disposed14/5/2015AY 2006-07

ITO vs SMT. KAMALA S. KANDHAI,

ITA 1321/BANG/2013[2004-05]Status: Disposed14/5/2015AY 2004-05

IBM INDIA PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE

ITA 749/BANG/2012[2006-07]Status: Disposed14/5/2015AY 2006-07

IBM INDIA PVT. LTD. vs I.T.O. (TDS), BANGALORE

ITA 1588/BANG/2012[2006-07]Status: Disposed14/5/2015AY 2006-07

ITO, BANGALORE vs M/S SUPRAJA SOUHARDA CREDIT CO-OP LTD.,

ITA 1575/BANG/2012[2009-10]Status: Disposed14/5/2015AY 2009-10

SONUS NETWORKS INDIA PRIVATE LIMITED,BANGALORE vs ACIT, BANGALORE

ITA 1567/BANG/2012[2008-09]Status: Disposed14/5/2015AY 2008-09

M/S SUPRAJA SOUHARDA CREDIT CO-OP LTD.,BANGALORE vs ITO, BANGALORE

ITA 1465/BANG/2012[2009-10]Status: Disposed14/5/2015AY 2009-10

SANYO INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 1195/BANG/2011[2007-08]Status: Disposed14/5/2015AY 2007-08

MINDTECK (INDIA) LIMITED,BANGALORE vs ITO, BANGALORE

ITA 1082/BANG/2011[2007-08]Status: Disposed14/5/2015AY 2007-08

M/S. ABB LTD.,BANGALORE vs THE ADDL. CIT, BANGALORE

ITA 1281/BANG/2010[1997-98]Status: Disposed14/5/2015AY 1997-98

MULTITECH SOFTWARE SYSTEMS INDIA PVT. LTD.,BANGALORE vs ACIT, BANGALORE

ITA 73/BANG/2012[2005-06]Status: Disposed30/4/2015AY 2005-06

MCAFEE SOFTWARE (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 1009/BANG/2014[2009-10]Status: Disposed24/4/2015AY 2009-10

DCIT, MANGALORE vs SHRI. VIVEK PLUS FERNANDES, MANGALORE

ITA 1458/BANG/2012[2008-09]Status: Disposed24/4/2015AY 2008-09

ACIT, BANGALORE vs M/S K. MOHAN & COMPANY (EXPORTS) PVT. LTD., BANGALORE

ITA 1103/BANG/2012[2008-09]Status: Disposed24/4/2015AY 2008-09

M/S K. MOHAN & COMPANY (EXPORTS) PRIVATE LIMITED,BANGALORE vs ACIT, BANGALORE

ITA 1057/BANG/2012[2008-09]Status: Disposed24/4/2015AY 2008-09

INGERSOLL - RAND (INDIA) LIMITED,BANGALORE vs ACIT, BANGALORE

ITA 1529/BANG/2010[2006-07]Status: Disposed24/4/2015AY 2006-07