← All Benches
ITAT Bangalore Bench
18,441 judgments
LOGICA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1621/BANG/2014[2009-10]Status: Disposed18/3/2016AY 2009-10
ITO vs SRI. KAMLESH SHANTHILAL OSWAL JAIN,
ITA 883/BANG/2013[2009-10]Status: Disposed18/3/2016AY 2009-10
ITO vs M/S CITRIX R&D INDIA PRIVATE LIMITED,
ITA 841/BANG/2013[2005-06]Status: Disposed18/3/2016AY 2005-06
THE KARNATAKA STATE CO-OP APEX BANK LTD. vs JCIT,
ITA 713/BANG/2013[2008-09]Status: Disposed18/3/2016AY 2008-09
DCIT vs M/S AMBA RESEARCH (INDIA) PVT. LTD.,
ITA 622/BANG/2013[2008-09]Status: Disposed18/3/2016AY 2008-09
DCIT vs SRI. CHAMUNDESHWARI SUGAR LTD.,
ITA 1538/BANG/2013[1990-91]Status: Disposed18/3/2016AY 1990-91
THE SENATE,BANGALORE vs DCIT, BANGALORE
ITA 1475/BANG/2013[2003-04]Status: Disposed18/3/2016AY 2003-04
MADHAV HYTECH ECCI (JV),BANGALORE vs ACIT, BANGALORE
ITA 1344/BANG/2013[2009-10]Status: Disposed18/3/2016AY 2009-10
ACIT, BANGALORE vs M/S MCAFEE SOFTWARE (INDIA) PVT. LTD., BANGALORE
ITA 4/BANG/2012[2005-06]Status: Disposed18/3/2016AY 2005-06
NMS COMMUNICATIONS P. LTD. vs DCIT,
ITA 1541/BANG/2012[2007-08]Status: Disposed18/3/2016AY 2007-08
MCAFEE SOFTWARE (INDIA) PVT. LTD.,BANGALORE vs CIT, BANGALORE
ITA 1388/BANG/2011[2005-06]Status: Disposed18/3/2016AY 2005-06
AOL ONLINE INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1036/BANG/2011[2007-08]Status: Disposed18/3/2016AY 2007-08
M/S. INTERGARDEN (INDIA) PVT. LTD.,BANGALORE vs ACIT, BANGALORE
ITA 1292/BANG/2010[2006-07]Status: Disposed18/3/2016AY 2006-07
SHRI.K.NAGESH,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 61/BANG/2017[2007-2008]Status: Disposed17/3/2016AY 2007-2008
DCIT vs M/S AKAMAI TECHNOLOGIES INDIA PVT. LTD., BANGALORE
ITA 879/BANG/2013[2005-06]Status: Disposed16/3/2016AY 2005-06
DCIT vs M/S INDUS GARMENTS INDIA P. LTD.,
ITA 209/BANG/2013[2009-10]Status: Disposed16/3/2016AY 2009-10
DCIT, BANGALORE vs M/S TELELOGIC INDIA PRIVATE LIMITED, BANGALORE
ITA 30/BANG/2012[2005-06]Status: Disposed16/3/2016AY 2005-06
MERCEDES - BENZ RESEARCH AND DEVELOPMENT INDIA PRIVATE LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 1336/BANG/2012[2008-09]Status: Disposed16/3/2016AY 2008-09
SRI. TUKURAM D NAGARE,HUBLI vs CIT, HUBLI
ITA 1188/BANG/2015[2011-12]Status: Disposed11/3/2016AY 2011-12
SWISS RE HEALTHCARE SERVICES PRIVATE LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX, BANGALORE
ITA 635/BANG/2015[2009-10]Status: Disposed9/3/2016AY 2009-10
