← All Benches
ITAT Bangalore Bench
18,441 judgments
CANARA BANK,BANGALORE vs ADDL. C.I.T., BANGALORE
ITA 693/BANG/2012[2008-09]Status: Disposed30/3/2016AY 2008-09
JCIT, BANGALORE vs M/S CANARA BANK, BANGALORE
ITA 684/BANG/2012[2008-09]Status: Disposed30/3/2016AY 2008-09
INGERSOLL RAND (INDIA) LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 272/BANG/2012[2004-05]Status: Disposed30/3/2016AY 2004-05
ADDL.CI.T., BANGALORE vs M/S CANARA BANK, BANGALORE
ITA 813/BANG/2011[2007-08]Status: Disposed30/3/2016AY 2007-08
CANARA BANK,BANGALORE vs ADDL.C.I.T., BANGALORE
ITA 793/BANG/2011[2007-08]Status: Disposed30/3/2016AY 2007-08
JCIT, BANGALORE vs M/S CANARA BANK, BANGALORE
ITA 601/BANG/2010[2005-06]Status: Disposed30/3/2016AY 2005-06
CANARA BANK,BANGALORE vs JCIT, BANGALORE
ITA 530/BANG/2010[2005-06]Status: Disposed30/3/2016AY 2005-06
ADDL.CIT, BANGALORE vs M/S CANARA BANK, BANGALORE
ITA 530/BANG/2009[2006-07]Status: Disposed30/3/2016AY 2006-07
M/S. CANARA BANK,BANGALORE vs ACIT, BANGALORE
ITA 479/BANG/2009[2006-07]Status: Disposed30/3/2016AY 2006-07
ASST. DIT, BANGALORE vs M/S MAST INDUSTRIES (FAR EAST) PVT. LTD., BANGALORE
ITA 973/BANG/2014[2008-09]Status: Disposed24/3/2016AY 2008-09
SHRI. K. PARAMESHWARAPPA,BANGALORE vs ITO, BANGALORE
ITA 794/BANG/2014[2008-09]Status: Disposed24/3/2016AY 2008-09
M/S MOOKAMBIKA ASSOCIATES,BANGALORE vs ACIT, BANGALORE
ITA 98/BANG/2013[2007-08]Status: Disposed24/3/2016AY 2007-08
SRI. K. KIRAN SHETTY vs DCIT,
ITA 208/BANG/2013[2009-10]Status: Disposed24/3/2016AY 2009-10
SHRI.T.RAGHAVENDRA GOWDA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 2220/BANG/2016[2009-2010]Status: Disposed21/3/2016AY 2009-2010
SUBEX LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 373/BANG/2015[2010-11]Status: Disposed18/3/2016AY 2010-11
ASST.C.I.T.,MANGALORE vs M/S SHANKAR VITTAL MOTOR CO. LTD., MANGALORE
ITA 35/BANG/2015[2010-11]Status: Disposed18/3/2016AY 2010-11
DCIT, BANGALORE vs M/S INDO SPANISH TASTY FOODS PVT. LTD.,
ITA 194/BANG/2015[2010-11]Status: Disposed18/3/2016AY 2010-11
M/S TATA ELXSI LTD.,BANGALORE vs ADDL.C.I.T., BANGALORE
ITA 738/BANG/2014[2005-06]Status: Disposed18/3/2016AY 2005-06
SRI. HAMPAPUR RAJAN MANJUNATH,BANGALORE vs ITO, BANGALORE
ITA 367/BANG/2014[2008-09]Status: Disposed18/3/2016AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs M/S LOGICA P LTD, BANGALORE
ITA 1664/BANG/2014[2009-10]Status: Disposed18/3/2016AY 2009-10