← All Benches
ITAT Bangalore Bench
18,441 judgments
ITO vs SRI. CHANNEGOWDA MADHUGOWDA, BANGALORE
ITA 643/BANG/2013[2009-10]Status: Disposed31/5/2016AY 2009-10
ACIT, BANGALORE vs M/S GOLF VIEW HOMES PVT. LTD., BANGALORE
ITA 1362/BANG/2012[2003-04]Status: Disposed31/5/2016AY 2003-04
LENOVO (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 582/BANG/2015[2006-07]Status: Disposed30/5/2016AY 2006-07
SMT. MANGAMMA,BANGALORE vs DCIT, BANGALORE
ITA 797/BANG/2014[2007-08]Status: Disposed30/5/2016AY 2007-08
CSR INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1278/BANG/2012[2008-09]Status: Disposed30/5/2016AY 2008-09
ASST.C.I.T., BANGALORE vs SHRI. M.R. ANANDARAM (HUF), BANGALORE
ITA 1169/BANG/2015[2007-08]Status: Disposed27/5/2016AY 2007-08
MNS PRINTERS PRIVATE LIMITED,BANGALORE vs THE PRINCIPAL COMMISSIONER, BANGALORE
ITA 1073/BANG/2015[2010-11]Status: Disposed27/5/2016AY 2010-11
ACIT, BELLARY vs M/S KAMPLI CO-OP SUGAR FACTORY LIMITE, KAMPLI
ITA 829/BANG/2014[1997-98]Status: Disposed27/5/2016AY 1997-98
METRIX PRECISION COMPONENTS PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 184/BANG/2014[2010-11]Status: Disposed27/5/2016AY 2010-11
ITO, BANGALORE vs M/S CONFIDENT PROJECTS (INDIA) LIMITED, BANGALORE
ITA 183/BANG/2014[2012-13]Status: Disposed27/5/2016AY 2012-13
DCIT, BANGALORE vs M/S SUNQUEST INFORMATION SYSTEMS (INDIA) PVT. LTD., BANGALORE
ITA 1604/BANG/2014[2009-10]Status: Disposed27/5/2016AY 2009-10
MRS. SHARON NAYAK,BANGALORE vs DCIT, BANGALORE
ITA 1594/BANG/2014[2008-09]Status: Disposed27/5/2016AY 2008-09
STATE BANK OF MYSORE,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX(LTU), BANGALORE
ITA 1063/BANG/2014[2007-08]Status: Disposed27/5/2016AY 2007-08
M/S KARNATAKA STATE CO-OPERATIVE FEDERATION LIMITED,BANGALORE vs DDIT, BANGALORE
ITA 45/BANG/2015[2008-09]Status: Disposed25/5/2016AY 2008-09
M/S TE CONNECTIVITY INDIA PRIVATE LIMITED,BANGALORE vs CIT, BANGALORE
ITA 3/BANG/2015[2012-13]Status: Disposed25/5/2016AY 2012-13
ITO, DAVANGERE vs SMT.T.S. VIJAYALAKSHMI, DAVANGERE
ITA 1424/BANG/2015[2008-09]Status: Disposed25/5/2016AY 2008-09
M/S KARNATAKA STATE CO-OPERATIVE FEDERATION LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1243/BANG/2015[2005-06]Status: Disposed25/5/2016AY 2005-06
ASST.C.I.T., MANGALORE vs M/S CKK CATERING SERVICES, MANGALORE
ITA 1108/BANG/2015[2010-11]Status: Disposed25/5/2016AY 2010-11
SRI. VIDYARANYA SEVA SANGHA,UGANAKERI vs CIT, HUBLI
ITA 702/BANG/2014[N.A.]Status: Disposed25/5/2016
ITO, BANGALORE vs M/S KARNATAKA STATE CO OPERATIVE FEDERATION LTD., BANGALORE
ITA 381/BANG/2014[2005-06]Status: Disposed25/5/2016AY 2005-06
