← All Benches
ITAT Bangalore Bench
18,441 judgments
HUBLI ELECTRICITY SUPPLY CO. vs CIT,
ITA 1638/BANG/2013[2006-07]Status: Disposed12/8/2016AY 2006-07
KSTDC LTD. vs ACIT,
ITA 1614/BANG/2013[2008-09]Status: Disposed12/8/2016AY 2008-09
PRANAVA ELECTRONICS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1312/BANG/2013[2009-10]Status: Disposed12/8/2016AY 2009-10
DCIT vs KIRLOSKAR COMPUTER SERVICES,
ITA 1243/BANG/2013[2008-09]Status: Disposed12/8/2016AY 2008-09
B.K. LOKESH,BANGALORE vs ACIT, BANGALORE
ITA 1265/BANG/2012[2003-04]Status: Disposed12/8/2016AY 2003-04
ACIT, BANGALORE vs KARNATAKA TOURISM DEVELOPMENT CORPORATION LIMITED, BANGALORE
ITA 519/BANG/2011[2007-08]Status: Disposed12/8/2016AY 2007-08
KARNATAKA STATE TOURISM DEVELOPMENT CORPORATION LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 456/BANG/2011[2007-08]Status: Disposed12/8/2016AY 2007-08
M/S NI SYSTEMS (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1354/BANG/2011[2005-06]Status: Disposed12/8/2016AY 2005-06
M/S. SUBEX LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1430/BANG/2010[2006-07]Status: Disposed12/8/2016AY 2006-07
M/S JUPITER TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 258/BANG/2016[2010-11]Status: Disposed11/8/2016AY 2010-11
M/S TRANSPAC ASIA P LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1039/BANG/2016[2006-07]Status: Disposed11/8/2016AY 2006-07
ASST.C.I.T., BANGALORE vs M/S INDIAN INSTITUTE OF SCIENCE, BANGALORE
ITA 1262/BANG/2015[2011-12]Status: Disposed11/8/2016AY 2011-12
ASST.C.I.T., MANGALORE vs VISHWACHETAN FOUNDATION, HUBLI
ITA 1040/BANG/2015[2010-11]Status: Disposed11/8/2016AY 2010-11
ASST.C.I.T., BANGALORE vs M/S HOSMAT HOSPITAL PVT. LTD., BANGALORE
ITA 879/BANG/2014[2011-12]Status: Disposed11/8/2016AY 2011-12
M/S HOSMAT HOSPITAL PVT. LTD.,BANGALORE vs ACIT, BANGALORE
ITA 576/BANG/2014[2013-14]Status: Disposed11/8/2016AY 2013-14
M/S HOSMAT HOSPITAL PVT. LTD.,BANGALORE vs ACIT, BANGALORE
ITA 575/BANG/2014[2012-13]Status: Disposed11/8/2016AY 2012-13
M/S HOSMAT HOSPITAL PVT. LTD.,BANGALORE vs ACIT, BANGALORE
ITA 572/BANG/2014[2012-13]Status: Disposed11/8/2016AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(4), BANGALORE vs M/S INDO AMERICAN HYBRID SEEDS INDIA P LTD, BANGALORE
ITA 1283/BANG/2014[2009-10]Status: Disposed11/8/2016AY 2009-10
MCAFEE SOFTWARE (INDIA) PVT. LTD.,BANGALORE vs ACIT, BANGALORE
ITA 11/BANG/2012[2007-08]Status: Disposed11/8/2016AY 2007-08
SWISS RE SHARED SERVICES (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1274/BANG/2011[2007-08]Status: Disposed11/8/2016AY 2007-08
