← All Benches
ITAT Bangalore Bench
18,441 judgments
H & M MAURITZ INDIA PVT. LTD. vs DCIT, BANGALORE
ITA 282/BANG/2015[2010-11]Status: Disposed19/8/2016AY 2010-11
M/S MOORTHY INDUSTRIES,CHANNARAYAPATNA vs CIT, BANGALORE
ITA 1250/BANG/2015[2006-07]Status: Disposed19/8/2016AY 2006-07
M/S CENTUM RAKON INDIA PRIVATE LTD.,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 110/BANG/2015[2010-11]Status: Disposed19/8/2016AY 2010-11
DCIT, BANGALORE vs SRI. SRINIVASA EDUCATIONAL AND CHARITABLE TRUST, BANGALORE
ITA 899/BANG/2014[2007-08]Status: Disposed19/8/2016AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX, MANGALORE vs M/S CPC LOGISTICS LTD, MANGALORE
ITA 1428/BANG/2014[2006-07]Status: Disposed19/8/2016AY 2006-07
MARIA SOCIAL SERVICE SOCIETY,SHIMOGA vs COMMISSIONER OF INCOME TAX, DAVANGERE
ITA 1361/BANG/2014[2011-12]Status: Disposed19/8/2016AY 2011-12
S.M. ARSHAD,MANGALORE vs DCIT, BANGALORE
ITA 1386/BANG/2012[2009-10]Status: Disposed19/8/2016AY 2009-10
S.M. ARSHAD,MANGALORE vs DCIT, BANGALORE
ITA 1385/BANG/2012[2008-09]Status: Disposed19/8/2016AY 2008-09
S.M. ARSHAD,MANGALORE vs DCIT, BANGALORE
ITA 1384/BANG/2012[2007-08]Status: Disposed19/8/2016AY 2007-08
CISCO SYSTEMS SERVICES B.V. INDIA BRANCH,BANGALORE vs JDIT, BANGALORE
ITA 926/BANG/2011[2007-08]Status: Disposed19/8/2016AY 2007-08
M/S TALLY SOLUTIONS PVT. LTD.,BANGALORE vs ACIT, BANGALORE
ITA 1364/BANG/2011[2007-08]Status: Disposed19/8/2016AY 2007-08
ITO, RAICHUR vs SHRI. RATANLAL BOHRA, RAICHUR
ITA 1173/BANG/2016[2011-12]Status: Disposed17/8/2016AY 2011-12
SHRI. C. ASHOK KUMAR,BANGALORE vs ITO, BANGALORE
ITA 112/BANG/2016[2009-10]Status: Disposed12/8/2016AY 2009-10
SRI. CHAKRAVARTHY SRINIVASA DEVALLA,GOA vs ASST.DIT, BANGALORE
ITA 1398/BANG/2015[2011-12]Status: Disposed12/8/2016AY 2011-12
N. PALANIVEL,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 1289/BANG/2015[1998-99]Status: Disposed12/8/2016AY 1998-99
M/S THE NILGIRI DAIRY FARM PVT. LTD.,BANGALORE vs ITO, BANGALORE
ITA 11/BANG/2015[2007-08]Status: Disposed12/8/2016AY 2007-08
ACIT, BANGALORE vs SHRI. ROBIN UTHAPPA AIYUDA, BANGALORE
ITA 460/BANG/2014[2010-11]Status: Disposed12/8/2016AY 2010-11
SHRIRAM CHITS(KARNATAKA)PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1199/BANG/2014[2009-10]Status: Disposed12/8/2016AY 2009-10
DY. DIT vs KARNATAKA JESUIT EDUCATION SOCIETY,
ITA 485/BANG/2013[2008-09]Status: Disposed12/8/2016AY 2008-09
M/S SHANTHARAJ ASSOCIATES vs ACIT, BANGALORE
ITA 331/BANG/2013[2008-09]Status: Disposed12/8/2016AY 2008-09