← All Benches

ITAT Bangalore Bench

18,441 judgments

ASST.C.I.T., BANGALORE vs M/S MCAFEE SOFTWARE (INDIA) PVT. LTD., BANGALORE

ITA 422/BANG/2016[2011-12]Status: Disposed7/4/2017AY 2011-12

SMT. SOWMYA B. SUVARNA,BANGALORE vs ITO, BANGALORE

ITA 357/BANG/2016[2007-08]Status: Disposed7/4/2017AY 2007-08

SHRI.NASIR PASHA,MYSORE vs INCOME TAX OFFICER, MYSORE

ITA 2306/BANG/2016[2008-09]Status: Disposed7/4/2017AY 2008-09

M/S AMD INDIA PRIVATE LTD.,BANGALORE vs ASST.C.I.T., BANGALORE

ITA 1487/BANG/2015[2011-12]Status: Disposed7/4/2017AY 2011-12

M/S. SYNDICATE BANK,BANGALORE vs ASST. COMMISSIONER OF INCOME-TAX(TDS), BANGALORE

ITA 1398/BANG/2016[2011-12]Status: Disposed6/4/2017AY 2011-12

ASST.C.I.T., BANGALORE vs M/S BROADCOM COMMUNICATIONS TECHNOLOGIES PVT. LTD., BANGALORE

ITA 494/BANG/2015[2010-11]Status: Disposed6/4/2017AY 2010-11

M/S THOMSON REUTERS INDIA SERVICES PRIVATE LIMITED,BANGALORE vs ADDL.C.I.T., BANGALORE

ITA 1206/BANG/2011[2007-08]Status: Disposed6/4/2017AY 2007-08

SHRI.S.SURESH,BANGALORE vs INCOME TAX OFFICER, BANGALORE

ITA 53/BANG/2017[2006-07]Status: Disposed5/4/2017AY 2006-07

SHRI. VENKATACHALAPATHY GUPTA,BANGALORE vs INCOME TAX OFFICER, BANGALORE

ITA 2296/BANG/2016[2012-13]Status: Disposed5/4/2017AY 2012-13

INCOME TAX OFFICER, TIPTUR vs M/S.AGNI TRANSPORT, TIPTUR

ITA 2210/BANG/2016[2007-2008]Status: Disposed5/4/2017AY 2007-2008

MRS.SHANTHA GOPI,BANGALORE vs INCOME TAX OFFICER, BANGALORE

ITA 2132/BANG/2016[2013-14]Status: Disposed5/4/2017AY 2013-14

HASANATH EDUCATION SOCIETY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE

ITA 1910/BANG/2016[2011-12]Status: Disposed5/4/2017AY 2011-12

SRI.SYED ALEEMULLAH,BANGALORE vs DCIT, BANGALORE

ITA 389/BANG/2016[2011-12]Status: Disposed4/4/2017AY 2011-12

M/S KMG INFOTECH LTD.,BANGALORE vs DCIT, BANGALORE

ITA 286/BANG/2016[2011-12]Status: Disposed4/4/2017AY 2011-12

ITO, BANGALORE vs M/S SYMPHONY MARKETING SOLUTIONS INDIA PVT. LTD., BANGALORE

ITA 809/BANG/2015[2010-11]Status: Disposed4/4/2017AY 2010-11

THE FEDERATION OF DAVANAGERE CHAMBERS OF COMMERCE AND INDUSTRY,DAVANGERE vs CIT, DAVANGERE

ITA 80/BANG/2015[N.A.]Status: Disposed4/4/2017

ITO, BANGALORE vs M/S SYMPHONY MARKETING SOLUTIONS INDIA PVT. LTD., BANGALORE

ITA 233/BANG/2015[2010-11]Status: Disposed4/4/2017AY 2010-11

GE INTELLIGENT PLATFORMS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 164/BANG/2015[2010-11]Status: Disposed4/4/2017AY 2010-11

DCIT, BANGALORE vs M/S G.E. INTELLIGENT PLATFORMS PVT. LTD., BANGALORE

ITA 148/BANG/2015[2010-11]Status: Disposed4/4/2017AY 2010-11

SEETHABAI RAMARAO BAPAT CHARITABLE TRUST,SHIMOGA vs CIT, BANGALORE

ITA 1409/BANG/2015[N.A.]Status: Disposed4/4/2017