← All Benches
ITAT Bangalore Bench
18,441 judgments
SHRI.VIJAY HAHAR,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 2195/BANG/2016[2007-2008]Status: Disposed18/4/2017AY 2007-2008
SMT.H.V.PINKY,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 2194/BANG/2016[2007-2008]Status: Disposed18/4/2017AY 2007-2008
SMT.ASHA NAHAR,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 2193/BANG/2016[2007-2008]Status: Disposed18/4/2017AY 2007-2008
DYDIT, BANGALORE vs UJJVAL VIDYALAYA, BANGALORE
ITA 1089/BANG/2016[2011-12]Status: Disposed18/4/2017AY 2011-12
DCIT, BANGALORE vs M/S 3D NETWORKS PTE LIMITED, BANGALORE
ITA 622/BANG/2011[2003-04]Status: Disposed18/4/2017AY 2003-04
3D NETWORKS PTE LTD., INDIA BRANCH,BANGALORE vs ACIT, BANGALORE
ITA 544/BANG/2011[2003-04]Status: Disposed18/4/2017AY 2003-04
SRI.VISWANATHAN VAIDYANATHAN,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 208/BANG/2017[2011-12]Status: Disposed13/4/2017AY 2011-12
DCIT, BANGALORE vs M/S UNICITA CONSULTING PVT. LTD., BANGALORE
ITA 938/BANG/2016[2011-12]Status: Disposed13/4/2017AY 2011-12
DCIT, BANGALORE vs M/S ZENITH SOFTWARE LTD., BANGALORE
ITA 838/BANG/2016[2010-11]Status: Disposed13/4/2017AY 2010-11
WINTAC LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 834/BANG/2016[2010-11]Status: Disposed13/4/2017AY 2010-11
M/S OPTICAL PARADISE,DAVANGERE vs ITO, DAVANGERE
ITA 823/BANG/2016[2007-08]Status: Disposed13/4/2017AY 2007-08
M/S.SWISS RE GLOBAL BUSINESS SOLUTIONS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 2315/BANG/2016[2012-13]Status: Disposed13/4/2017AY 2012-13
PMC - SIERRA INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1308/BANG/2012[2007-08]Status: Disposed13/4/2017AY 2007-08
GE BE PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1291/BANG/2012[2008-09]Status: Disposed13/4/2017AY 2008-09
M/S.SOFTTEK INDIA PVT LTD.,BANGALORE vs DCIT- CIRCLE-6(1)(2), BANGALORE
ITA 1747/BANG/2016[2012-13]Status: Disposed12/4/2017AY 2012-13
SCANCAFE DIGITAL SOLUTIONS PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 502/BANG/2015[2010-11]Status: Disposed12/4/2017AY 2010-11
SMT.VIDYA DEVI LADHANI,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE
ITA 118/BANG/2017[2009-2010]Status: Disposed7/4/2017AY 2009-2010
ITO, BANGALORE vs SHARDDHA TRUST, BANGALORE
ITA 899/BANG/2016[2011-12]Status: Disposed7/4/2017AY 2011-12
ITO, BANGALORE vs STRACEY MEMORIAL EDUCATIONAL SOCIETY, BANGALORE
ITA 854/BANG/2016[2011-12]Status: Disposed7/4/2017AY 2011-12
CEA SOMA CICI JV,BANGALORE vs DCIT, BANGALORE
ITA 777/BANG/2016[2013-14]Status: Disposed7/4/2017AY 2013-14