← All Benches
ITAT Bangalore Bench
18,441 judgments
DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.MOTOR WORLD LTD., BANGALORE
ITA 2085/BANG/2016[2010-11]Status: Disposed26/5/2017AY 2010-11
SHRI.K.G.SHIVARUDRAIAH,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 2045/BANG/2016[2006-07]Status: Disposed26/5/2017AY 2006-07
M/S BHARATH TIMBER CO.,HUNSUR vs ITO, MYSORE
ITA 772/BANG/2015[2010-11]Status: Disposed24/5/2017AY 2010-11
JCIT(OSD), BANGALORE vs M/S WINPHORIA NETWORKS INDIA PVT. LIMITED, BANGALORE
ITA 25/BANG/2012[2005-06]Status: Disposed24/5/2017AY 2005-06
M/S. TAEGU TEC INDIA PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1337/BANG/2010[2006-07]Status: Disposed24/5/2017AY 2006-07
M/S.SAMANVITHA SECURITIES PVT. LTD.,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 2128/BANG/2016[2010-11]Status: Disposed22/5/2017AY 2010-11
SHRI.NIREN MEHTA,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 695/BANG/2017[2007-08]Status: Disposed19/5/2017AY 2007-08
SHRI.ASHOK KUMAR DHINGRA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 644/BANG/2017[2012-13]Status: Disposed19/5/2017AY 2012-13
INCOME TAX OFFICER, HUBLI vs M/S.POOJYA SHRI MAHANTAPPA CREDIT CO-OP SOCIETY LTD., DHARWAD
ITA 577/BANG/2017[2012-13]Status: Disposed19/5/2017AY 2012-13
SHRI.RAJENDRA KUMAR,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 574/BANG/2017[2008-2009]Status: Disposed19/5/2017AY 2008-2009
SHRI. ARVIND KUMAR MOOLCHAND,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 509/BANG/2017[2008-09]Status: Disposed19/5/2017AY 2008-09
VANITHA,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 507/BANG/2017[2008-09]Status: Disposed19/5/2017AY 2008-09
CHETAN PRAKASH,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 506/BANG/2017[2008-09]Status: Disposed19/5/2017AY 2008-09
SMT. NARANGI DEVI,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 487/BANG/2017[2008-2009]Status: Disposed19/5/2017AY 2008-2009
SHRI.SURESH SOLANKI,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 380/BANG/2017[2008-09]Status: Disposed19/5/2017AY 2008-09
M/S.BANDESHWAR KRUPA TRADING CO.,YADGIR vs INCOME TAX OFFICER, GULBARGA
ITA 177/BANG/2017[2012-13]Status: Disposed19/5/2017AY 2012-13
SMT.K.V.NAGAMANI,HASSAN vs INCOME TAX OFFICER, HASSAN
ITA 174/BANG/2017[2008-09]Status: Disposed19/5/2017AY 2008-09
MR.S.MUKUNDA,SHIMOGA vs DEPUTY COMMISSIONER OF INCOME-TAX, SHIMOGA
ITA 171/BANG/2017[2007-2008]Status: Disposed19/5/2017AY 2007-2008
DCIT, BANGALORE vs M/S G M EDUCATION TRUST, BANGALORE
ITA 890/BANG/2016[2011-12]Status: Disposed19/5/2017AY 2011-12
DCIT, BANGALORE vs M/S OCWEN FINANCIAL SOLUTIONS PVT. LTD., BANGALORE
ITA 863/BANG/2016[2010-11]Status: Disposed19/5/2017AY 2010-11