← All Benches
ITAT Bangalore Bench
18,441 judgments
TAVANT TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1592/BANG/2012[2008-09]Status: Disposed31/5/2017AY 2008-09
SMT.MANJULA LAXMANRAO,BIDAR vs INCOME-TAX OFFICER, BIDAR
ITA 786/BANG/2017[2002-03]Status: Disposed26/5/2017AY 2002-03
SMT.DIGA HIMABINDU REDDY,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 778/BANG/2017[2012-13]Status: Disposed26/5/2017AY 2012-13
SRI.SYED FAZAL AHMED,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 662/BANG/2017[2012-13]Status: Disposed26/5/2017AY 2012-13
INCOME TAX OFFICER, HUBLI vs M/S.DHARWAD DISTRICT POLICE CREDIT CO-OPERATIVE SOCIETY LTD., DHARWAD
ITA 649/BANG/2017[2013-14]Status: Disposed26/5/2017AY 2013-14
SRI.B.SHIVAKUMAR,RAICHUR vs INCOME TAX OFFICER, RAICHUR
ITA 648/BANG/2017[2009-2010]Status: Disposed26/5/2017AY 2009-2010
SHRI.N.R.RAVIKRISHNAN,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX, BANGALORE
ITA 590/BANG/2017[2007-2008]Status: Disposed26/5/2017AY 2007-2008
INCOME TAX OFFICER, TUMKUR vs M/S.PANDURANGA CREDIT CO-OPERATIVE SOCIETY LTD., TUMKUR
ITA 578/BANG/2017[2009-2010]Status: Disposed26/5/2017AY 2009-2010
SMT. H.GAYATHRI,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 575/BANG/2017[2006-07]Status: Disposed26/5/2017AY 2006-07
SHRI.AMIT MEHTA (HUF),BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 558/BANG/2017[2008-2009]Status: Disposed26/5/2017AY 2008-2009
SMT.M.LAKSHMI,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 539/BANG/2017[2007-2008]Status: Disposed26/5/2017AY 2007-2008
SRI.SOHANLAL,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 533/BANG/2017[2012-13]Status: Disposed26/5/2017AY 2012-13
M/S.SHANDERS PROPERTY DEVELOPERS PVT. LTD.,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 531/BANG/2017[2012-13]Status: Disposed26/5/2017AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S. SPECTRUM CONSULTANTS INDIA PVT. LTD, BANGALORE
ITA 513/BANG/2017[2010-11]Status: Disposed26/5/2017AY 2010-11
SMT. SADHANA,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 508/BANG/2017[2008-2009]Status: Disposed26/5/2017AY 2008-2009
DR. (MRS) ANWAR BASITH,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX, BANGALORE
ITA 495/BANG/2017[1993-94]Status: Disposed26/5/2017AY 1993-94
INCOME TAX OFFICER, HAVERI vs M/S.AMEEN URBAN CO-OPERATIVE SOCIETY LTD., HAVERI
ITA 143/BANG/2017[2014-15]Status: Disposed26/5/2017AY 2014-15
INCOME TAX OFFICER, HAVERI vs M/S.AMEEN URBAN CO-OPERATIVE SOCIETY LTD., HAVERI
ITA 142/BANG/2017[2013-14]Status: Disposed26/5/2017AY 2013-14
INCOME TAX OFFICER, HAVERI vs SRI.DURGADEVI MAHILA URBAN CO-OP SOCIETY LTD., HAVERI
ITA 139/BANG/2017[2014-15]Status: Disposed26/5/2017AY 2014-15
INCOME TAX OFFICER, HAVERI vs SRI.DURGADEVI MAHILA URBAN CO-OP SOCIETY LTD., HAVERI
ITA 138/BANG/2017[2013-14]Status: Disposed26/5/2017AY 2013-14
