ITAT Amritsar Bench
3,234 judgments
DERA RANDHAWA PATSHAHI TRUST,JALANDHAR vs CIT EXEMPTIONS, CHANDIGARH
SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DERA RANDHAWA PATSHAHI TRUST,JALANDHAR vs CIT EXEMPTIONS, CHANDIGARH
SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
LITTLE FLOWER CAPUCHIN SERVICE SOCIETY,DHARIWAL, PUNJAB vs CIT EXEMPTIONS, CHANDIGARH
SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SUKHMEET KAUR,AMRITSAR vs INCOME TAX OFFICER WARD-4(5), AMRITSAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
LITTLE FLOWER CAPUCHIN SERVICE SOCIETY,DHARIWAL, PUNJAB vs CIT EXEMPTIONS, CHANDIGARH
HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM AND HON’BLE SHRI UDAYAN DAS GUPTA (Judicial Member)
CHARANJIT SINGH,JALANDHAR vs ITO- W-4(2), JALANDHAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
JASVIR SINGH,BUDHLADA, MANSA vs INCOME TAX OFFICER, WARD MANSA
us. The Ld. AR has sought adjournment whereas Ld. Sr. DR has pleaded for dismissal of the appeal.
VIKAS SAXENA,JABALPUR vs ITO WARD 3(3) , SHRINAGAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
AKHARA GHAMANDA DASS,AMRITSAR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)
SHMASHAN SEWA SAMITI ,AMRITSAR vs INCOME TAX OFFICER WARD-1(1), AMRITSAR
SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)
RAJDHANI TRANSPORT COMPANY PRIVATE LIMITED,HOSHIARPUR, PUNJAB vs INCOME TAX OFFICER, WARD-3, HOSHIARPUR , HOSHIARPUR, PUNJAB
SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA, JM आयकर अपील सं./ ITA No. 583/ASR/2024 (निर्धारण वर्ष / Assessment Year: 2014-15) Appellant: M/s Rajdhani Transport Company Private Limited, 216-L, Model Town, Hoshiarpur. PAN/GIR No. AACCR-5619-K. Respondent: ITO, Ward -3, Hoshiarpur. Appellant by: Sh. Nikhil Goyal (Advocate), Shri Ashok Goyal (CA)–Ld.ARs Respondent by: Sh. Charan Dass (Addl. CIT) – Ld. Sr. DR Date of Hearing: 05-08-2025 Date of Pronouncement: 18-08-2025
SHRI ADIL KHURSHID BHAT,ANANTNAG vs INCOME TAX OFFICER WARD, UDHAMPUR
or at the time of hearing of the appeal."
SH ADIL KHURSHID BHAT,ANANTNAG vs INCOME TAX OFFICER WARD, UDHAMPUR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
SHRI ADIL KHURSHID BHAT,ANANTNAG vs INCOME TAX OFFICER WARD, UDHAMPUR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
SHRI ADIL KHURSHID BHAT,ANANTNAG vs INCOME TAX OFFICER WARD, UDHAMPUR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
BIKRAM MASIH,AMRITSAR vs INCOME TAX OFFICER WARD-2(1), AMRITSAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
SHRI KHURSHID AHMAD BAZAZ,SRINAGAR vs INCOME TAX OFFICER WARD-1, SRINAGAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
BALRAJ SINGH,SBS NAGAR, PUNJAB vs INCOME TAX OFFICER, WARD NAWANSHAHAR, NAWANSHAHAR, PUNJAB
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
MUSLIM EDUCATION INSTITUTE TRUST,NAMLABAL vs INCOME TAX OFFICER AWRD- ( EXEMPTIONS), JAMMU
SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)
INCOME TAX OFFICER WARD-1(4), MANSA vs SH. HARDEV SINGH THROUGH LEGAL HEIR SON OF SH. NIRANJAN SINGH, BUDHLADA
SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
