ITAT Amritsar Bench
3,234 judgments
ASHA GLOBAL,AMRITSAR vs EXEMPTION WARD, AMRITSAR, AMRITSAR
SHRI UDAYAN DAS GUPTA (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
AMANDIP SIINGH,HOUSE NO. NEAR NEHAR PATTI vs ITO WARD 1, TARN TARAN, ITO WARD , TARN TARAN SARHALI ROAD
SHRI UDAYAN DAS GUPTA (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SANT BABA BODHA NANAD GAUSHALLA COMMITTEE,MANSA vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
SHRI UDAYAN DAS GUPTA (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
RAJINDER SINGH,MANSA vs INCOME TAX OFFICER, MANSA
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KHETTRA MOHAN ROY (Accountant Member)
BABLI KALGOTRA D/O PRITAM CHAND WARD NO 3 KATHUA JAMMU AND KASHMIR 184101,KATHUA vs INCOME TAX OFFICER WARD KATHUA INCOME TAX OFFICE HERIAN PATTAN KATHUA JAMMU AND KASHMIR, DISTT KATHUA JAMMU KASHMIR
SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
THE STRAW BOARD MANUFACTURING COMPANY LIMITED ,BAJWARA, HOSHIARPUR vs INCOME TAX OFFICER WARD-1,HOSHIARPUR, HOSHIARPUR
SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)
INCOME TAX OFFICER WARD -2 (1), AMRITSAR vs MS. SAVITA BANSAL, THROUGH LEGAL HEIR SH. PARVEEN KUMAR BANSAL, AMRITSAR
SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)
IIT ROPAR TECHNOLOGY BUSINESS INCUBATOR FOUNDATION,ROPAR vs THE CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
SHRI UDAYAN DAS GUPTA (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
GURPAL SINGH SIDHU,NEAR GOVT SCHOOL vs ITO WARD 1(2), BATHINDA, BATHINDA
UDAYAN DAS GUPTA (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
M. K. ENTERPRISES,JALANDHAR vs INCOME TAX OFFICER WARD-3(5), JALANDHAR
UDAYAN DAS GUPTA (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SHRI RAFI AHMAD SOFI,SRINAGAR vs INCOME TAX OFFICER WARD-1, SRINAGAR
UDAYAN DAS GUPTA (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
FARUKH KABIR KHAWAJA BUILDING RESIDENCY ROAD SRINAGAR,SRINAGAR vs INCOME TAX OFFICER WARD 3(1) SRINAGAR SHAH HOUSE OPP KITAB MANZIL RAJ BAGH SRINAGAR, SRINAGAR
the ld. first appellate authority.
TARIQ AHMAD MIR S/O MOHAD ABDULLA MIR TARIQ GENERAL STORE GUND RAMBAN BANIHAL,BANIHAL RAMBAN vs INCOME TAX OFFICER WARD UDHAMPUR 103 WARD NO 10 DHAR ROAD UDHAMPUR, UDHAMPUR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
ZAFFER ULLAH SHAH S/O SH ABDUL GANI SHAH KHOKHAR COMPLEX DISTT POLICE LINE STREET DODA 182201,DISTT DODA vs INCOME TAX OFFICE WARD 2(4) UDHAMPUR 103-WARD 10 DHAR ROAD UDHAMPUR, UDHAMPUR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
FAROOQ AHMAD BHAT,ANANTNAG vs INCOME TAX OFFICER WARD, UDHAMPUR
SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)
FAROOQ AHMAD BHAT,ANANTNAG vs INCOME TAX OFFICER WARD-, UDHAMPUR
SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SANJAY KUMAR S/O SH JAGDISH DUTT VILLAGE BUTTAN PO AGHAR JITTO REASI DISTT UDHAMPUR JAMMU AND KASHMI,UDHAMPUR vs INCOME TAX OFFICER WARD KATRA AAYAKAR BHAWAN RAIL HEAD COMPLEX PANAMA CHOWK JAMMU, JAMMU
SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)
ABDUL HAMID NACHAR,SRINAGAR vs INCOME TAX OFFICER WARD-1, RAJBAGH SRINAGAR
ABDUL HAMID NACHAR,SRINAGAR vs INCOME TAX OFFICER WARD 1, RAJBAGH
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)