ITAT Amritsar Bench
3,234 judgments
SMT. SATYAWATI MARWAHA THROUGH LEGAL HEIR SH, CHANDER SHEIKHAR MARWAHA,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
SMT. SATYAWATI MARWAHA THROUGH LEGAL HEIR SH. CHANDER SHEIKHAR MARWAHA,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, JALANDHAR vs ANKUR MARWAHA, JALANDHAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
DCIT CENTRAL CIRCLE 1, JALANDHAR, JALANDHAR vs ANKUR MARWAHA, JALANDHAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
DCIT CENTRAL CIRCLE 1 JALANDHAR, JALANDHAR vs ANKUR MARWAHA, JALANDHAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, JALANDHAR vs ANKUR MARWAHA, JALANDHAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, JALANDHAR vs ANKUR MARWAHA, JALANDHAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, JALANDHAR vs ANKUR MARWAHA, JALANDHAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, JALANDHAR vs RAJNI MARWAHA, JALANDHAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, JALANDHAR vs RAJNI MARWAHA, JALANDHAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, JALANDHAR vs RAJNI MARWAHA, JALANDHAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, JALANDHAR vs RAJNI MARWAHA, JALANDHAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
AAPNA MARBLE,G T ROAD BHUCHO KALAN vs DY COMMISSIONER OF INCOME TAX, CIRCLE II BATHINDA
the AO which have been reproduced by him in the assessment order completely Ignoring the fact that the surrender made during the survey was retracted by the assessee.
JATINDER GUPTA,JALANDHAR vs DCIT, JALANDHAR
SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)
ACIT, CIRCLE-4, JALANDHAR, C.R. BUILDING, CIVIL LINES, JALANDHAR vs SH. JATINDER GUPTA, JALANDHAR
SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA, JM 1. आयकर अपील सं. / ITA No. 554/ASR/2024 (निर्धारण वर्ष / Assessment Year: 2014-15) | Shri Jatinder Gupta (Prop. Mahajan Molasses Co.) GT Road, Dyalpur, Jalandhar Punjab-144001 | | बनाम / Vs. | | DCIT Circle-4 Jalandhar-144001 | | स्थायीलेखासं./PAN. AEMPG-6663-H (अपीलार्थी/Appellant) | : | | (प्रत्यर्थी / Respondent) | & 2. आयकर अपील सं. / ITA No. 484/ASR/2024 (निर्धारण वर्ष / Assessment Year: 2014-15) | ACIT Circle-4,
SHRI NISSAR AHMAD BULLA ,BARAMULA vs INCOME TAX OFFICER WARD-1, SRINAGAR
SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)
SHRI BILAL AHMAD SATHOO,ANANTNAG vs INCOME TAX OFFICER WARD, UDHAMPUR
SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)
SHRI BILAL AHMAD SATHOO,ANANTNAG vs INCOME TAX OFFICER -WARD, UDHAMPUR
SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)
SHRI NISSAR AHMAD BHULLA,BARAMULA vs INCOME TAX OFFICER WARD-1, SRINAGAR
SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)
SHRI GHULAM NABI DAND ,SRINAGAR vs INCOME TAX OFFICER WARD, UDHAMPUR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
