ITAT Amritsar Bench
3,234 judgments
MOHAMMAD YOUSUF DAGA,CHANAPORA vs INCOME TAX OFFICER -WARD -1, SRINAGAR
DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
SMT. TABASUM AMIN GANIE,SRINAGAR vs INCOME TAX OFFICER WARD-1, SRINAGAR
DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
TSERING PHUNCHOK,LEH vs INCOME TAX OFFICER, WARD-1, SRINAGAR, SRINAGAR
RAMEEZ RAJA BHAT,BUGAM BATAPORA CHADOORA BUDGAM vs INCOME TAX OFFICER WARD-2 SRINAGAR, SILK FACTORY ROAD RAJBAGH SRINAGAR
DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
THE PURMANDAL UTTERBAHINI TIRATH SEVA NIWAS,JAMMU vs CIT EXEMPTIONS, CHANDIGARH
DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
SHRI SHAILENDER VAID,JAMMU vs DEPUTY COMMISSIONER OF INCOME TAX ,CIRCLE-1, JAMMU
DR. MITHA LALMEENA, HON'BLE (Accountant Member), SHRI UDAYAN DAS GUPTA, HON'BLE (Judicial Member)
ZOYIEB ALI,SRINAGAH vs INCOME TAX OFFICER WARD-1, SRINAGAR
DR. MITHA LALMEENA, HON’BLE (Accountant Member), SHRI UDAYAN DAS GUPTA, HON’BLE (Judicial Member)
RAJNEESH MEHRA,AMRITSAR vs ITO, WARD 1(1), AMRITSAR
the Assessing Officer, the ld. CIT(A) had the power u/s 250(i)(a) to restore the matter back to the files of the AO for fresh adjudication, which has not been done in this case.
DAVINDER SINGH BHULLAR,KAPURTHALA vs INCOME TAX OFFICER, KAPURTHALA
DR. MITHA LALMEENA, HONʼBLE (Accountant Member), SHRI UDAYAN DAS GUPTA, HON'BLE (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, JALANDHAR vs ANKUSH MARWAHA, JALANDHAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, JALANDHAR vs ANKUSH MARWAHA, JALANDHAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, JALANDHAR vs ANKUR MARWAHA, JALANDHAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, JALANDHAR vs ANKUR MARWAHA, JALANDHAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, JALANDHAR vs ANKUSH MARWAHA, JALANDHAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, JALANDHAR vs ANKUSH MARWAHA, JALANDHAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, JALANDHAR vs ANKUSH MARWAHA, JALANDHAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, JALANDHAR vs ANKUSH MARWAHA, JALANDHAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAXQ, JALANDHAR vs ANKUSH MARWAHA, JALANDHAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR vs ANKUSH MARWAHA, JALANDHAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR vs ANKUR MARWAHA, JALANDHAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
