← All Benches

ITAT Allahabad Bench

686 judgments

KRISHI UTPADAN MANDI SAMITI,ALLAHABAD vs DCIT-CPC, BANGALORE, LOCAL-ITO-1(2), ALLAHABAD

ITA 109/ALLD/2020[2017-18]Status: Disposed16/12/2020AY 2017-18

M/S PRAKASH CONSTRUCTION,PRATAPGARH vs I T OFFICER, PRATAPGARH

ITA 16/ALLD/2019[2012-13]Status: Disposed16/12/2020AY 2012-13

ARCHANA SINGH,PRATAPGARH vs IT OFFICER, PRATAPGARH

ITA 246/ALLD/2018[2007-08]Status: Disposed16/12/2020AY 2007-08

PRABHANJAN SINGH,PRATAPGARH vs I T OFFICER, PRATAPGARH

ITA 245/ALLD/2018[2007-08]Status: Disposed16/12/2020AY 2007-08

KRISHNA SINGH,PRATAPGARH vs I T OFFICER, PRATAPGARH

ITA 244/ALLD/2018[2007-08]Status: Disposed16/12/2020AY 2007-08

SATYENDRA SINGH,PRATAPGARH vs I T OFFFICER, PRATAPGARH

ITA 243/ALLD/2018[2007-08]Status: Disposed16/12/2020AY 2007-08

SHASHI BALA SINGH,PRATAPGARH vs I T OFFICER, PRATAGARH

ITA 242/ALLD/2018[2007-08]Status: Disposed16/12/2020AY 2007-08

ASSTT. COMMISSIONER OF INCOME TAX CIRCLE, SULTANPUR vs ARVIND KUMAR SINGH, AMETHI

ITA 61/ALLD/2019[2014-15]Status: Disposed15/12/2020AY 2014-15

MOHAMMAD AKHTAR,ALLAHABAD vs ACIT, CIRCLE-1 ALLAHABAD, ALLAHABAD

ITA 14/ALLD/2019[2012-13]Status: Disposed11/12/2020AY 2012-13

SHRI RAM PANDEY.,MIRZAPUR vs ITO, MIRZAPUR

ITA 388/ALLD/2014[2009-10]Status: Disposed11/12/2020AY 2009-10

PRINCIPAL MAULANA AZAD INTER COLLEGE,SIDDHARTH NAGAR vs JOINT CIT(TDS), ALLAHABAD

ITA 383/ALLD/2018[2012-13]Status: Disposed10/12/2020AY 2012-13

PRINCIPAL MAULANA AZAD INTER COLLEGE,SIDDHARTH NAGAR vs JOINT CIT(TDS), ALLAHABAD

ITA 382/ALLD/2018[2011-12]Status: Disposed10/12/2020AY 2011-12

PRINCIPAL MAULANA AZAD INTER COLLEGE,SIDDHARTH NAGAR vs JOINT CIT(TDS), ALLAHABAD

ITA 381/ALLD/2018[2010-11]Status: Disposed10/12/2020AY 2010-11

PRINCIPAL MAULANA AZAD INTER COLLEGE,SIDDHARTH NAGAR vs JOINT CIT(TDS), ALLAHABAD

ITA 380/ALLD/2018[2009-10]Status: Disposed10/12/2020AY 2009-10

PRINCIPAL MAULANA AZAD INTER COLLEGE,SIDDHARTH NAGAR vs JOINT CIT(TDS), ALLAHABAD

ITA 379/ALLD/2018[2008-09]Status: Disposed10/12/2020AY 2008-09

SHRI SHIV SHANKAR DIXIT PROP.,FATEHPUR vs IT OFFICER, FATEHPUR

ITA 76/ALLD/2018[2010-11]Status: Disposed8/12/2020AY 2010-11

DHRUV CHAND,AMBEDKAR NAGAR vs INCOME TAX OFFICER, AMBEDKAR NAGAR

ITA 280/ALLD/2018[2012-13]Status: Disposed8/12/2020AY 2012-13

SHRI BACHANU RAM,MIRZAPUR vs ITO, MIRZAPUR

ITA 185/ALLD/2015[2009-10]Status: Disposed4/12/2020AY 2009-10

M.K. AGRAWAL & CO.,SONEBHADRA vs ACIT RANGE-III, MIRZAPUR

ITA 309/ALLD/2017[2010-11]Status: Disposed3/12/2020AY 2010-11

ELCHICO HOTELS & RESTAURANTS PRIVATE LIMITED,ALLAHABAD vs DY. COMMISSIONER OF INCOME TAX, CPC(TDS), ALLAHABAD

ITA 228/ALLD/2018[2015-16]Status: Disposed2/12/2020AY 2015-16