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ITAT Allahabad Bench

686 judgments

MOHAMMAD NAZIM,FATEHPUR vs ITO, WARD- 2(4), FATEHPUR

ITA 30/ALLD/2023[2014-15]Status: Disposed12/9/2023AY 2014-15

ANIL KUMAR GUPTA,PANCHKULA(HARYANA) vs DCIT, CIR- 1, ALLAHABAD

ITA 18/ALLD/2023[2013-14]Status: Disposed12/9/2023AY 2013-14

SANT SHARAN UPADHYAYA,ALLAHABAD vs ITO, WARD- 1(5), ALLAHABAD

ITA 56/ALLD/2023[2012-13]Status: Disposed11/9/2023AY 2012-13

KESHAV DEO TRIPATHI,ALLAHABAD vs INCOME TAX OFFICER, WARD 1(2), ALLAHABAD

ITA 14/ALLD/2023[F.Y-2009-10]Status: Disposed11/9/2023

VIJAY KUMAR SAHU,ALLAHABAD vs INCOME TAX OFFICER WARD 1(5), ALLAHABAD

ITA 13/ALLD/2023[F.Y.2017-18]Status: Disposed11/9/2023

BAL BHARTI NURSERY SCHOOL,ALLAHABAD vs ITO(EXEMPTION), ALLAHABAD

ITA 65/ALLD/2023[2018-19]Status: Disposed8/9/2023AY 2018-19

VIPING KUMAR PANDEY,ALLAHABAD vs ITO, RANGE-1(5), ALLAHABAD

ITA 60/ALLD/2023[2010-11]Status: Disposed8/9/2023AY 2010-11

PANKAJ GAUR,ALLAHABAD vs ITO-2(2), ALLAHABAD

ITA 59/ALLD/2023[2012-13]Status: Disposed8/9/2023AY 2012-13

DEVLAN SADHAN SAHKARI SAMITI LTD.,FATEHPUR vs ITO, WARD-2(4), FATEHPUR

ITA 49/ALLD/2023[2017-18]Status: Disposed8/9/2023AY 2017-18

MANJU SINGH,FATEHPUR vs ITO, WARD- 2 (4), FATEHPUR

ITA 27/ALLD/2023[2017-18]Status: Disposed8/9/2023AY 2017-18

DEVENDRA SINGH,ALLAHABAD vs DCIT, RANGE-1, ALLAHABAD

ITA 67/ALLD/2023[2011-12]Status: Disposed5/9/2023AY 2011-12

M/S ABHAY TRADERS vs COMMISSIONER COMMERCIAL TAX U.P. LUCKNOW AND ANOTHER

WTAX/1265/202213/7/2023

RAMESH CHANDRA VAISH,ALLAHABAD vs ASSTT. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, ALLAHABAD

ITA 59/ALLD/2019[2014-15]Status: Disposed3/7/2023AY 2014-15

RAMESH CHANDRA VAISH,ALLAHABAD vs ACIT, CENTRAL CIRCLE, ALLAHABAD

ITA 100/ALLD/2019[2015-16]Status: Disposed3/7/2023AY 2015-16

DCIT, ALLAHABAD vs M/S MAHESH CHANDRA VISHNU CHANDRA SARRAF, ALLAHABAD

ITA 216/ALLD/2016[2012-13]Status: Disposed3/7/2023AY 2012-13

M/S MAHESH CHANDRA VISHNU CHANDRA SARRAF,ALLAHABAD vs ACCT, ALLAHABAD

ITA 199/ALLD/2016[2012-13]Status: Disposed3/7/2023AY 2012-13

DEEPAK KUMAR YADAV vs PRINCIPAL COMMISSIONER OF INCOME TAX AND ANOTHER

WTAX/561/20234/5/2023

BRAJESH AGRAWAL,PRAYAGRAJ vs ASST. DIRECTOR OF INCOME TAX, BENGALURU

ITA 3/ALLD/2023[2021-22]Status: Disposed24/3/2023AY 2021-22

IRFAN AHMAD,ALLAHABAD vs ITO RANGE 1(2), ALLAHABAD

ITA 26/ALLD/2022[2007-08]Status: Disposed21/3/2023AY 2007-08

AJAY KUMAR GUPTA,FATEHPUR vs CIT(A), NFAC, DELHI (AO:ITO-2(4),FATEHPUR, FATEHPUR

ITA 19/ALLD/2023[2017-18]Status: Disposed20/3/2023AY 2017-18