ITAT Ahmedabad Bench

STATE BANK OF INDIA ADMIN OFFICE GANDHINAGAR (08900),GANDHINAGAR vs ITO TDS WARD GANDHINAGAR, GANDHINAGAR

STATE BANK OF INDIA,IDAR vs ITO TDS GANDHINAGAR, GANDHINAGAR

STATE BANK OF INDIA,CHHATRAL vs ITO TDS WARD GANDHINAGAR, GANDHINAGAR

GORDHANBHAI MODI,AHMEDABAD vs ITO.WD-3(2)(1), AHMEDABAD , AHMEDABAD

B NANJI ENTERPRISES LTD.,AHMEDABAD vs THE ACIT, CIRCLE-1(1)(1), AHMEDABAD

B NANJI ENTERPRISES LTD.,AHMEDABAD vs THE ACIT, CIRCLE-1(1)(1), AHMEDABAD

B NANJI ENTERPRISES LTD.,AHMEDABAD vs THE ACIT, CIRCLE-1(1)(1), AHMEDABAD

B NANJI ENTERPRISES LTD.,AHMEDABAD vs THE ACIT, CIRCLE-1(1)(1), AHMEDABAD

B NANJI ENTERPRISES LTD.,AHMEDABAD vs THE ACIT, CIRCLE-1(1)(1), AHMEDABAD

B NANJI ENTERPRISES LTD.,AHMEDABAD vs THE ACIT, CIRCLE-1(1)(1), AHMEDABAD

B NANJI ENTERPRISES LTD.,AHMEDABAD vs THE ACIT, CIRCLE-1(1)(1), AHMEDABAD

B NANJI ENTERPRISES LTD.,AHMEDABAD vs THE ACIT, CIRCLE-1(1)(1), AHMEDABAD

HIMANSHU ENGINEERING WORKS,VATVA, AHMEDABAD vs ITO, WARD 3(2)(1), VEJALPUR, AHMEDABAD

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), VADODARA, VADODARA vs M/S AAVA INFRASERVICES LLP, VADODARA

Shri Sanjay Garg (Judicial Member), Shri Narendra Prasad Sinha (Accountant Member)

DELOITTE HASKINS & SELLS CHARTERED ACCOUNTANTS LLP,AHMEDABAD vs THE DY. CIT, CIRCLE-4(1)(1), AHMEDABAD

DELOITTE HASKINS & SELLS CHARTERED ACCOUNTANTS LLP,AHMEDABAD vs THE DY. CIT, CIRCLE-4(1)(1), AHMEDABAD

BHUPENDRA SHANTILAL SHAH,VADODARA vs THE DY.CIT, CIRCLE-1(1)(1), VADODARA

AKASH SHAH,SURENDRANAGAR vs THE ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-4(1)(1), AHMEDABAD, AHMEDABAD

SHALIMAR CO.OP. HOUSING SOCIETY LTD,AHMEDABAD vs INCOME TAX OFFICER, WARD-1(1)(3), AHMEDABAD

TRANSSTADIA EDUCATION & RESEARCH FOUNDATION,AHMEDABAD vs THE CIT(EXEMPTION), AHMEDABAD