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ITAT Agra Bench
2,262 judgments
INDRA PRAKASH EDUCATION DEVELOPMENT SOCIETY ,FARRUKHABAD vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 500/AGR/2026[2026-27]Status: Disposed31/8/2026AY 2026-27
SEEMA TRIPATHI,JHANSI vs ACIT/DCIT CEN CIR , AGRA
ITA 499/AGR/2026[2016-17]Status: Disposed31/8/2026AY 2016-17
SUHAIL ANJUM,JHANSI vs INCOME TAX DEPARTMENT,WARD 2(3)(3), JHANSI
ITA 486/AGR/2026[2013-14]Status: Disposed31/8/2026AY 2013-14
INCOME TAX OFFICER, WARD-2(2)(1), FIROZABAD, INCOME TAX OFFICE CIVIL LINES DABRAI vs RAM NIWAS GUPTA, SIRSA KHAS SIRSAGANJ FIROZABAD
ITA 362/AGR/2026[2018-19]Status: Disposed31/8/2026AY 2018-19
CHARU AGARWAL,AGRA vs INCOME TAX OFFICER, CIRCLE 2(1)(1), AGRA, AGRA
ITA 274/AGR/2026[2017-18]Status: Disposed31/8/2026AY 2017-18
PRACHI JAIN,SHIKOHABAD vs INCOME TAX OFFICER, FIROZABAD
ITA 466/AGR/2025[2011-12]Status: Disposed31/8/2026AY 2011-12
ANSHUL JAIN,MAINPURI vs PCIT-1, AGRA, AGRA
ITA 129/AGR/2023[2017-18]Status: Disposed31/8/2026AY 2017-18
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
YTT FOUNDATION,KAVERI CENTRE, SANJAY PLACE, AGRA vs INCOME TAX OFFICER, WARD EXEMTION, AGRA, AAYAKAR BHAWAN, SANJAY PLACE, AGRA
ITA 495/AGR/2026[2026-2027]Status: Disposed25/8/2026AY 2026-2027
SHREE RAM TEKRI TAPOVAN TRUST,GUNA vs CIT EXEMPTION BHOPAL , BHOPAL
ITA 367/AGR/2026[2026-27]Status: Disposed25/8/2026AY 2026-27
SHREE RAMTEKRI TAPOVAN TRUST,GUNA vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 366/AGR/2026[2026-27]Status: Disposed25/8/2026AY 2026-27
VINOD KUMAR AGRAWAL,MATHURA vs ITO, WARD-1(3)(1), MATHURA
ITA 131/AGR/2026[2014-15]Status: Disposed25/8/2026AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, GWALIOR vs BANKUTRAMANA BULLION AND DIAMOND PVT. LTD. , DELHI
ITA 571/AGR/2025[2017-18]Status: Disposed25/8/2026AY 2017-18
DCIT, CIRCLE-1, GWALIOR, GWALIOR vs BANKUTRAMANA BULLION AND DIMOND PVT. LTD., DELHI
ITA 570/AGR/2025[2014-15]Status: Disposed25/8/2026AY 2014-15
PRATIMA SINGH,AGRA vs ITO, WARD 2(1)(2), AGRA/, AGRA
ITA 360/AGR/2026[2020-21]Status: Disposed24/8/2026AY 2020-21
MEENAKSHI SHARMA,ALIGARH vs ITO WARD-4(1)(3), ALIGARH
ITA 302/AGR/2026[2019-20]Status: Disposed24/8/2026AY 2019-20
ANKIT AGRAWAL,GWALIOR vs COMMISSIONER OF INCOME TAX DCIT/ACIT 1(1),GWL, GWALIOR
ITA 467/AGR/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
PRATAP SINGH GAUR,GWALIOR vs INCOME TAX OFFICER, WARD 1(1), GWALIOR, GWALIOR
ITA 539/AGR/2026[2013-14]Status: Disposed20/8/2026AY 2013-14
PRATAP SINGH GAUR,GWALIOR vs INCOME TAX OFFICER, WARD 1(1) GWALIOR, GWALIOR
ITA 538/AGR/2026[2013-14]Status: Disposed20/8/2026AY 2013-14
ANURAG AGARWAL,MATHURA vs ITO, WARD 1(1)(1), AGRA, AGRA
ITA 423/AGR/2026[2015-16]Status: Disposed20/8/2026AY 2015-16
MIZPEH CHRISTIAN SCHOOL SOCIETY,ORAI vs INCOME TAX OFFICER -WARD 2(1)(5), ORAI
ITA 295/AGR/2026[2018-19]Status: Disposed20/8/2026AY 2018-19