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ITAT Agra Bench

2,276 judgments

A.C.I.T., CIRCLE-2, GWALIOR vs M/S CHAHAT INFRASTRUCTURE PVT. LTD., INDORE

ITA 54/AGR/2014[2010-11]Status: Disposed11/2/2025AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

A.C.I.T., CIRCLE-2,, GWALIOR vs M/S K.S.REAL ESTAT PVT. LTD., INDORE

ITA 52/AGR/2014[2008-09]Status: Disposed11/2/2025AY 2008-09

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

A.C.I.T., CIRCLE-2, GWALIOR vs SMT. SHEELA DEVI GARG, MORENA

ITA 28/AGR/2014[2008-09]Status: Disposed11/2/2025AY 2008-09

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

A.C.I.T., CIRCLE-2, GWALIOR vs SMT. SHEELA DEVI GARG, MORENA

ITA 26/AGR/2014[2005-06]Status: Disposed11/2/2025AY 2005-06

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

VIPIN VERMA,ETAH vs CIT(A), ALIGARH

ITA 61/AGR/2024[2010-11]Status: Disposed10/2/2025AY 2010-11

PRABHAT COLD STORAGE AND AGRO PROCESSING PRIVATE LIMITED,FIROZABAD vs ADDITIONAL COMMISSIONER OF INCOME TAX, AGRA

ITA 59/AGR/2024[2017-18]Status: Disposed10/2/2025AY 2017-18

VIJAYA JOSHI,GWALIOR vs ITO WARD 1(3), GWALIOR

ITA 58/AGR/2024[2017-18]Status: Disposed10/2/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

RAMESH CHANDRA SHARMA,ALIGARH vs ITO WARD 1(5), ALIGARH

ITA 56/AGR/2024[2011-12]Status: Disposed10/2/2025AY 2011-12

DRASHI ENERGY PRIVATE LIMITED,GWALIOR vs INCOME TAX OFFICER , GWALIOR

ITA 54/AGR/2024[2016-17]Status: Disposed10/2/2025AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SURENDRA KUMAR GOYAL,AGRA vs ITO, WARD 2(1)2(2), AGRA

ITA 42/AGR/2024[2011-12]Status: Disposed10/2/2025AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

AGRAWAL IRON TRADERS,ETAWAH vs INCOME TAX OFFICER WARD 2(2)(5), ETAWAH

ITA 31/AGR/2024[2017-2018]Status: Disposed10/2/2025AY 2017-2018

ASHISH KUMAR BHARDWAJ,SIKANDARPUR JAWAN vs INCOME TAX OFFICER WARD-4(1)4, MARRIS ROAD ALIGARH

ITA 271/AGR/2024[2017-18]Status: Disposed10/2/2025AY 2017-18

SIYARAM PRESERVATION PRIVATE LIMITED,MAINPURI vs INCOME TAX OFFICER WARD 4(2)(5) , MAINPURI

ITA 266/AGR/2024[2017-18]Status: Disposed10/2/2025AY 2017-18

ZAHID BILAL SHAIKH,NASHIK vs ITO WARD 2(1)(5), AGRA

ITA 263/AGR/2024[2011-12]Status: Disposed10/2/2025AY 2011-12

SHRI SHANKAR ISPAT PRIVATE LIMITED,ALIGARH vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE (NFAC)

ITA 262/AGR/2024[2012-13]Status: Disposed10/2/2025AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

KAMAL KISHOR PANDEY,GWALIOR vs CIT (A) NFAC, INCOME TAX

ITA 235/AGR/2024[2014-15]Status: Disposed10/2/2025AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

MOHAMMED OWAIS,ETAWAH vs INCOME TAX OFFICER WARD 2(2)(5), ETAWAH

ITA 231/AGR/2024[2010-11]Status: Disposed10/2/2025AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

RAJ KUMAR KHARE,GUNA vs ITO, GUNA

ITA 188/AGR/2024[2012-13]Status: Disposed10/2/2025AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SMT. CHAMELI DEVI,FIROZABAD vs ITO 5(1), FIROZABAD, FIROZABAD

ITA 81/AGR/2023[2010-11]Status: Disposed10/2/2025AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SMT. CHAMELI DEVI,FIROZABAD vs ITO5(1), FIROZABAD, FIROZABAD

ITA 80/AGR/2023[201-11]Status: Disposed10/2/2025

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)